Showing 8536 - 8550 of 41947 judgements
25 July 2012
Supreme Court
7 pages
RASHID KAPADIA Vs MEDHA GADGIL .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: Crl.A. No.-001101-001101 / 2012
Diary number: 2082 / 2012
Advocates: NIKHIL JAIN Vs ASHA GOPALAN NAIR

25 July 2012
Supreme Court
5 pages
M/S CALCUTTA INDUSTRIAL CORP. Vs M/S JAYA STEEL & SCRAP LIC .

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000018-000018 / 2011
Diary number: 15686 / 2011
Advocates: NITIN BHARDWAJ Vs

24 July 2012
Supreme Court
16 pages
ARUMUGAM Vs STATE REP.BY INSP.OF POLICE

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000879-000879 / 2010
Diary number: 10769 / 2009
Advocates: V. N. RAGHUPATHY Vs B. BALAJI

24 July 2012
Supreme Court
17 pages
M.SARVANA @ K.D.SARAVANA Vs STATE OF KARNATAKA

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000079-000079 / 2010
Diary number: 27175 / 2009
Advocates: AISHWARYA BHATI Vs ANITHA SHENOY

24 July 2012
Supreme Court
28 pages
RAMPAL SINGH Vs STATE OF U.P.

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002114-002114 / 2009
Diary number: 24816 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs ANUVRAT SHARMA

24 July 2012
Supreme Court
35 pages
SHUDHAKAR Vs STATE OF M.P.

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002472-002472 / 2009
Diary number: 11771 / 2009
Advocates: NIRMAL CHOPRA Vs

23 July 2012
Supreme Court
16 pages
POLAMURI CHANDRA SEKHARARAO@CHINNA@BABJI Vs STATE OF A.P.

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002168-002168 / 2009
Diary number: 11005 / 2009
Advocates: CHANCHAL KUMAR GANGULI Vs D. MAHESH BABU

23 July 2012
Supreme Court
12 pages
STATE OF BIHAR Vs ARVIND KUMAR

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-001075-001076 / 2012
Diary number: 21622 / 2011
Advocates: GOPAL SINGH Vs GAURAV AGRAWAL

20 July 2012
Supreme Court
15 pages
SUPREME COURT BAR ASSOCIATION Vs B.D. KAUSHIK

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-003401-003401 / 2003
Diary number: 7644 / 2003
Advocates: RAJESH AGGARWAL Vs DINESH KUMAR GARG

20 July 2012
Supreme Court
10 pages
KAMALBAI SINKAR Vs STATE OF MAHARASHTRA .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005344-005344 / 2012
Diary number: 1770 / 2010
Advocates: ANAGHA S. DESAI Vs ASHA GOPALAN NAIR

20 July 2012
Supreme Court
10 pages
BHAU RAM Vs JANAK SINGH .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-005343-005343 / 2012
Diary number: 40713 / 2010
Advocates: E. C. AGRAWALA Vs T. V. RATNAM

20 July 2012
Supreme Court
10 pages
JAYRAJSINGH DIGVIJAYSINGH RANA Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001040-001040 / 2012
Diary number: 34277 / 2011
Advocates: CHARU MATHUR Vs SHARMILA UPADHYAY

20 July 2012
Supreme Court
28 pages
JAGROOP SINGH Vs STATE OF PUNJAB

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000067-000067 / 2008
Diary number: 5806 / 2006
Advocates: SHEELA GOEL Vs KULDIP SINGH

20 July 2012
Supreme Court
7 pages
RAMESH CHILWAL @ BOMBAYYA Vs STATE OF UTTARAKHAND

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001072-001073 / 2012
Diary number: 6380 / 2012
Advocates: GAURAV AGRAWAL Vs ABHISHEK ATREY

20 July 2012
Supreme Court
1 pages
RAM KUMAR Vs STATE OF PUNJAB

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001482-001482 / 2007
Diary number: 17215 / 2007
Advocates: Vs ARVIND KUMAR SHARMA