Judgements

Showing 841 - 855 of 41947 judgements
07 August 2019
Supreme Court
11 pages
AMIR HAMZA SHAIKH Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001217-001217 / 2019
Diary number: 8455 / 2019
Advocates: VISHWA PAL SINGH Vs

07 August 2019
Supreme Court
3 pages
THE STATE OF MADHYA PRADESH Vs MOHAR SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000976-000976 / 2011
Diary number: 28387 / 2008
Advocates: SWARUPAMA CHATURVEDI Vs ANIL SHRIVASTAV

07 August 2019
Supreme Court
12 pages
M/S NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs M/S BSCPL INFRASTRUCTURE LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006168-006168 / 2019
Diary number: 43136 / 2018
Advocates: ABHISHEK SINGH Vs

06 August 2019
Supreme Court
24 pages
DEV KARAN @ LAMBU Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-000299-000299 / 2010
Diary number: 5582 / 2009
Advocates: RISHI MALHOTRA Vs VISHWA PAL SINGH

06 August 2019
Supreme Court
18 pages
BALWAN SINGH Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000727-000727 / 2015
Diary number: 10299 / 2015
Advocates: Vs PRANAV SACHDEVA

06 August 2019
Supreme Court
10 pages
DR. SRIDIP CHATTERJEE Vs DR. GOPA CHAKRABORTY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006102-006102 / 2019
Diary number: 16628 / 2017
Advocates: SUBHASISH BHOWMICK Vs

06 August 2019
Supreme Court
10 pages
ANAND RAMACHANDRA CHOUGULE Vs SIDARAI LAXMAN CHOUGALA

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001006-001006 / 2010
Diary number: 28714 / 2008
Advocates: RAJESH MAHALE Vs E. R. SUMATHY

06 August 2019
Supreme Court
10 pages
JAGDISH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001864-001864 / 2009
Diary number: 29884 / 2008
Advocates: RAM NARESH YADAV Vs MONIKA GUSAIN

06 August 2019
Supreme Court
10 pages
CHANDIGARH ADMINISTRATION Vs HARI RAM

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006123-006123 / 2019
Diary number: 39875 / 2013
Advocates: SUDARSHAN SINGH RAWAT Vs

06 August 2019
Supreme Court
15 pages
THE SUPERINTENDENT OF POST OFFICES Vs HANUMAN GIRI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006124-006125 / 2019
Diary number: 44216 / 2018
Advocates: GURMEET SINGH MAKKER Vs

05 August 2019
Supreme Court
26 pages
THE MAYOR JAIPUR MUNICIPAL CORPORATION Vs THAKUR SHIV RAJ SINGH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-006030-006030 / 2019
Diary number: 2134 / 2019
Advocates: AURA & CO. Vs

05 August 2019
Supreme Court
74 pages
VINOD KUMAR Vs ASHOK KUMAR GANDHI

Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003793-003793 / 2016
Diary number: 11276 / 2016
Advocates: MOHAN PANDEY Vs PUJA SHARMA

05 August 2019
Supreme Court
38 pages
NITIN BANDOPANT SALAGRE Vs THE STATE ELECTION COMMISSION

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005855-005855 / 2019
Diary number: 21060 / 2019
Advocates: SUDHANSHU S. CHOUDHARI Vs

05 August 2019
Supreme Court
5 pages
KATHI DAVID RAJU Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001186-001186 / 2019
Diary number: 22762 / 2018
Advocates: ABHIJIT SENGUPTA Vs

02 August 2019
Supreme Court
23 pages
RITESH SINHA Vs STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-002003-002003 / 2012
Diary number: 27352 / 2010
Advocates: SENTHIL JAGADEESAN Vs VISHWA PAL SINGH