Judgements

31 July 2012
Supreme Court
6 pages

JAYANTI KUMARI NAYAK Vs STATE OF ORISSA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-005670-005670 / 2012
Diary number: 34385 / 2010
Advocates: ASHA GOPALAN NAIR Vs SATYA MITRA GARG

31 July 2012
Supreme Court
17 pages

KASHINATH MONDAL Vs STATE OF WEST BENGAL

Bench: SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001591-001591 / 2007
Diary number: 29645 / 2006
Advocates: ANSAR AHMAD CHAUDHARY Vs

30 July 2012
Supreme Court
15 pages

RESEARCH FOUNDN. FOR SCIENCE Vs U O I .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: W.P.(C) No.-000657-000657 / 1995
Diary number: 14025 / 1995
Advocates: SANJAY PARIKH Vs ANIL KUMAR JHA

30 July 2012
Supreme Court
1 pages

GANESH SHIVRAMJI MEHARE Vs MANGESH VASANTRAO DESHPANDE

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001146-001146 / 2012
Diary number: 9696 / 2012
Advocates: ANAGHA S. DESAI Vs ASHA GOPALAN NAIR

30 July 2012
Supreme Court
1 pages

COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL Vs M/S JAIN BROTHERS

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-004825-004826 / 2009
Diary number: 12762 / 2009
Advocates: Vs P. S. SUDHEER

30 July 2012
Supreme Court
23 pages

COLUMBIA SPORTSWEAR COMPANY Vs DIRECTOR OF I.T BANGALORE

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: SLP(C) No.-031543-031543 / 2011
Diary number: 34918 / 2011
Advocates: AMBHOJ KUMAR SINHA Vs ANIL KATIYAR

30 July 2012
Supreme Court
19 pages

JAINENDRA SINGH Vs STATE OF U.P.TR.PRINL.SEC.HOME & ORS.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005671-005671 / 2012
Diary number: 24472 / 2011
Advocates: J. P. DHANDA Vs ANUVRAT SHARMA

27 July 2012
Supreme Court
1 pages

VINOD @ AJAY Vs STATE OF M.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Review Petition (crl.) 60 of 2012

27 July 2012
Supreme Court
1 pages

SANDEEP BISAMBHARLAL KEDIA Vs INDIABULLS FINANCIAL SERVICES LTD.& ORS

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Transfer Petition (Crl.) 489-493 of 2011

26 July 2012
Supreme Court
10 pages

NAFIS AHMAD Vs STATE OF U.P. .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-002843-002843 / 2008
Diary number: 1196 / 2008
Advocates: R. C. KAUSHIK Vs TRILOKI NATH RAZDAN

26 July 2012
Supreme Court
227 pages

MONNET ISPAT AND ENERGY LTD. Vs UNION OF INDIA .

Bench: R.M. LODHA,H.L. GOKHALE
Case number: C.A. No.-003285-003285 / 2009
Diary number: 12998 / 2007
Advocates: E. C. AGRAWALA Vs D. S. MAHRA

26 July 2012
Supreme Court
16 pages

ARVINDKUMAR ANUPALAL PODDAR Vs STATE OF MAHARASHTRA

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000053-000053 / 2010
Diary number: 10210 / 2009
Advocates: GOPAL PRASAD Vs ASHA GOPALAN NAIR

26 July 2012
Supreme Court
7 pages

BUDHADEV KARMASKAR Vs THE STATE OF WEST BENGAL

Bench: ALTAMAS KABIR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000135-000135 / 2010
Diary number: 37388 / 2007
Advocates: JAIL PETITION Vs CHANCHAL KUMAR GANGULI

25 July 2012
Supreme Court
8 pages

MANJIT SINGH Vs STATE OF RAJASTHAN

Bench: AFTAB ALAM,H.L. GOKHALE
Case number: Crl.A. No.-000269-000269 / 2008
Diary number: 13577 / 2006
Advocates: K. L. JANJANI Vs MILIND KUMAR

25 July 2012
Supreme Court
4 pages

NIHALI DEVI Vs STATE GOVT. OF NCT OF DELHI

Bench: AFTAB ALAM,H.L. GOKHALE
Case number: Crl.A. No.-001100-001100 / 2012
Diary number: 23607 / 2011
Advocates: R. C. KAUSHIK Vs SUDHIR NAAGAR