Showing 8506 - 8520 of 41947 judgements
06 August 2012
Supreme Court
3 pages
ASSIT. COMMERCIAL TAXES OFFICER Vs M/S. G.D. PHARMACEUTICALS LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-005734-005734 / 2012
Diary number: 30765 / 2007
Advocates: MILIND KUMAR Vs

06 August 2012
Supreme Court
4 pages
NARESH KUMAR Vs STATE OF HARYANA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001181-001181 / 2012
Diary number: 8339 / 2011
Advocates: JAY KISHOR SINGH Vs MONIKA GUSAIN

06 August 2012
Supreme Court
5 pages
CICILY KALLARACKAL Vs VEHICLE FACTORY

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: SLP(C) No.-024228-024229 / 2012
Diary number: 23932 / 2012
Advocates: K. RAJEEV Vs

06 August 2012
Supreme Court
4 pages
MUNNA LAL KAROSIA Vs STATE OF M.P. .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-005865-005865 / 2012
Diary number: 956 / 2006
Advocates: S. K. VERMA Vs B. S. BANTHIA

03 August 2012
Supreme Court
28 pages
BAR COUNCIL OF INDIA Vs UNION OF INDIA

Bench: R.M. LODHA,ANIL R. DAVE
Case number: W.P.(C) No.-000666-000666 / 2002
Diary number: 24481 / 2002
Advocates: BRIJ BHUSHAN Vs SHREEKANT N. TERDAL

03 August 2012
Supreme Court
15 pages
AVISHEK GOENKA Vs UNION OF INDIA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000265-000265 / 2011
Diary number: 15179 / 2011
Advocates: PETITIONER-IN-PERSON Vs

03 August 2012
Supreme Court
87 pages
STATE TR.P.S.LODHI COLONY,NEW DELHI Vs SANJEEV NANDA

Bench: DEEPAK VERMA,K.S. RADHAKRISHNAN
Case number: Crl.A. No.-001168-001168 / 2012
Diary number: 37645 / 2009
Advocates: ANIL KATIYAR Vs KARANJAWALA & CO.

03 August 2012
Supreme Court
50 pages
DAYAL SINGH Vs STATE OF UTTARANCHAL

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000529-000529 / 2010
Diary number: 19786 / 2008
Advocates: Vs JATINDER KUMAR BHATIA

03 August 2012
Supreme Court
27 pages
SATYABRATA SAHOO Vs STATE OF ORISSA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-005705-005706 / 2012
Diary number: 16037 / 2012
Advocates: Vs ANAGHA S. DESAI

03 August 2012
Supreme Court
12 pages
SADHUPATI NAGESWARA RAO Vs STATE OF A.P.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001159-001159 / 2012
Diary number: 22770 / 2011
Advocates: SHREE PAL SINGH Vs D. MAHESH BABU

03 August 2012
Supreme Court
40 pages
DR.MEHMOOD NAYYAR AZAM Vs STATE OF CHATTISGARH

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-005703-005703 / 2012
Diary number: 35547 / 2010
Advocates: NIRAJ SHARMA Vs MRIDULA RAY BHARADWAJ

01 August 2012
Supreme Court
6 pages
M/S. OPTIEMUS INFRACOM LTD. Vs M/S. ISHAN SYSTEMS PVT.LTD.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-005696-005696 / 2012
Diary number: 22608 / 2012
Advocates: Vs ASHOK MATHUR

31 July 2012
Supreme Court
21 pages
SYED AHMED Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: Crl.A. No.-001323-001323 / 2007
Diary number: 12597 / 2007
Advocates: RAJESH MAHALE Vs ANITHA SHENOY

31 July 2012
Supreme Court
13 pages
KRISHNAPPA Vs STATE OF KARNATAKA BY BABALESHWARA P.S.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000984-000984 / 2010
Diary number: 2117 / 2010
Advocates: SUSHIL BALWADA Vs ANITHA SHENOY

31 July 2012
Supreme Court
11 pages
ORIENTAL INSURANCE CO.LTD. Vs SIBY GEORGE .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-005669-005669 / 2012
Diary number: 4511 / 2010
Advocates: PRAMOD DAYAL Vs SAJITH. P