Judgements

16 August 2012
Supreme Court
19 pages

PATHAN HUSSAIN BASHA Vs STATE OF A.P.

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001712-001712 / 2009
Diary number: 11408 / 2007
Advocates: KUMUD LATA DAS Vs D. BHARATHI REDDY

16 August 2012
Supreme Court
3 pages

SUPREME COURT BAR ASSOCIATION Vs B.D. KAUSHIK

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-003401-003401 / 2003
Diary number: 7644 / 2003
Advocates: RAJESH AGGARWAL Vs DINESH KUMAR GARG

16 August 2012
Supreme Court
43 pages

RAVI KAPUR Vs STATE OF RAJASTHAN

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001838-001838 / 2009
Diary number: 35080 / 2008
Advocates: SHANKAR DIVATE Vs PRAGATI NEEKHRA

09 August 2012
Supreme Court
41 pages

BHOPAL GAS PEEDITH MAHILA U.SANGAT.&ORS Vs U.O.I.

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000050-000050 / 1998
Diary number: 977 / 1998
Advocates: NAVEEN R. NATH Vs ANIL KATIYAR

09 August 2012
Supreme Court
9 pages

RAJOO @ RAMAKANT Vs STATE OF M.P.

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: Crl.A. No.-000140-000140 / 2008
Diary number: 16119 / 2007
Advocates: UMA DATTA Vs

09 August 2012
Supreme Court
21 pages

KAVITA SOLUNKE Vs STATE OF MAHARASHTRA .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005821-005821 / 2012
Diary number: 29623 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ASHA GOPALAN NAIR

09 August 2012
Supreme Court
19 pages

SAEED ZAKIR HUSSAIN MALIK Vs STATE OF MAHARASHTRA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001187-001187 / 2012
Diary number: 26631 / 2008
Advocates: K. K. MANI Vs ASHA GOPALAN NAIR

09 August 2012
Supreme Court
13 pages

PHOOL KUMARI Vs OFFICE OF SUPDNT.CENT.JAIL,TIHAR

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001186-001186 / 2012
Diary number: 8688 / 2012
Advocates: PRACHI BAJPAI Vs ANIL KATIYAR

09 August 2012
Supreme Court
14 pages

CANTONMENT BOARD JAMMU Vs JAGAT PAL SINGH CHEMMA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-005820-005820 / 2012
Diary number: 26529 / 2007
Advocates: D. S. MAHRA Vs SHIBASHISH MISRA

08 August 2012
Supreme Court
29 pages

RATTAN LAL (D) THR.LRS. Vs S.N.BHALLA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-005787-005787 / 2012
Diary number: 10703 / 2009
Advocates: BHARGAVA V. DESAI Vs P. S. SUDHEER

08 August 2012
Supreme Court
20 pages

R.C. CHANDEL Vs HIGH COURT OF M.P.

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-005790-005790 / 2012
Diary number: 2202 / 2007
Advocates: Y. RAJA GOPALA RAO Vs C. D. SINGH

08 August 2012
Supreme Court
5 pages

STATE OF A.P. Vs D. RAGHUKUL PERSHAD (D) BY LRS .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005822-005822 / 2012
Diary number: 38538 / 2009
Advocates: C. K. SUCHARITA Vs

08 August 2012
Supreme Court
8 pages

RAM SHIROMAN MISHRA Vs VISHWA NATH PANDEY C/O. JAN JAGRAN MORCHA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-005893-005893 / 2012
Diary number: 4179 / 2008
Advocates: AFTAB ALI KHAN Vs

08 August 2012
Supreme Court
3 pages

SUMEET SURI Vs STATE OF NCT OF DELHI

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001159-001159 / 2013
Diary number: 28763 / 2012
Advocates: SIDDHARTH SINGLA Vs MUKTI CHOWDHARY

07 August 2012
Supreme Court
30 pages

RAI SANDEEP @ DEEPU Vs STATE OF NCT OF DELHI

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002486-002486 / 2009
Diary number: 10710 / 2009
Advocates: SHIV SAGAR TIWARI Vs ANIL KATIYAR