Judgements

22 August 2012
Supreme Court
11 pages

RAM ASHISH DIXIT Vs CHAIRMAN PURVANCHAL GRAMIN BANK LTD

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-006072-006072 / 2012
Diary number: 27117 / 2007

21 August 2012
Supreme Court
18 pages

PEOPLE'S UNIVERSITY Vs STATE OF M.P.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005920-005920 / 2012
Diary number: 11711 / 2012
Advocates: SUSHIL KUMAR JAIN Vs B. S. BANTHIA

21 August 2012
Supreme Court
6 pages

GHANSHYAM DAS GUPTA Vs MAKHAN LAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-005950-005950 / 2012
Diary number: 11606 / 2012
Advocates: RAKESH DAHIYA Vs

21 August 2012
Supreme Court
44 pages

VIDUR IMPEX & TRADERS PVT.LTD. Vs TOSH APARTMENTS PVT.LTD..

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005918-005918 / 2012
Diary number: 12101 / 2009
Advocates: BIJOY KUMAR JAIN Vs HARDEEP SINGH ANAND

21 August 2012
Supreme Court
16 pages

STATE OF U.P. Vs SANJAY KUMAR

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Special Leave Petition (crl.) 6467 of 2012

17 August 2012
Supreme Court
0 pages

RANJAN DWIVEDI Vs C.B.I TR.DIRECTOR GENERAL

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Writ Petition (crl.) 200 of 2011

17 August 2012
Supreme Court
14 pages

CHANDI PRASAD UNIYAL Vs STATE OF UTTARAKHAND

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-005899-005899 / 2012
Diary number: 34476 / 2011
Advocates: RAVI KUMAR TOMAR Vs RACHANA SRIVASTAVA

17 August 2012
Supreme Court
15 pages

K. VENKATESHWARLU Vs STATE OF A.P.

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000500-000500 / 2011
Diary number: 32931 / 2010
Advocates: Vs D. MAHESH BABU

17 August 2012
Supreme Court
20 pages

KALU @ AMIT Vs STATE OF HARYANA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001467-001467 / 2007
Diary number: 25968 / 2006
Advocates: LALITA KAUSHIK Vs KAMAL MOHAN GUPTA

17 August 2012
Supreme Court
35 pages

SUBHASH KRISHNAN Vs STATE OF GOA

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001089-001089 / 2010
Diary number: 12025 / 2010
Advocates: GAURAV AGRAWAL Vs T. MAHIPAL

17 August 2012
Supreme Court
28 pages

M/S MICHIGAN RUBBER(I) LTD. Vs STATE OF KARNATAKA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-005898-005898 / 2012
Diary number: 26047 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs V. N. RAGHUPATHY

17 August 2012
Supreme Court
14 pages

STATE OF RAJASTHAN Vs RAJKUMAR AGARWAL

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001222-001222 / 2012
Diary number: 7212 / 2010
Advocates: PRAGATI NEEKHRA Vs MUKUL KUMAR

16 August 2012
Supreme Court
14 pages

RAJU JHURANI Vs M/S. GERMINDA PVT. LTD.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-005886-005886 / 2012
Diary number: 7440 / 2007
Advocates: SHOBHA Vs LAWYER S KNIT & CO

16 August 2012
Supreme Court
11 pages

VICE CHANCELLOR GURU GHASIDAS UNIVERSITY Vs CRAIG MACLEOD

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: C.A. No.-005889-005889 / 2012
Diary number: 35520 / 2010
Advocates: S. S. NEHRA Vs AMBHOJ KUMAR SINHA

16 August 2012
Supreme Court
12 pages

PUNJAB URBAN PLANNING & DEV.AUTH. Vs RAGHU NATH GUPTA .

Bench: K.S. RADHAKRISHNAN,MADAN B. LOKUR
Case number: C.A. No.-005887-005887 / 2012
Diary number: 4000 / 2009
Advocates: RACHANA JOSHI ISSAR Vs AMITA GUPTA