Showing 8461 - 8475 of 41947 judgements
29 August 2012
Supreme Court
13 pages
PATASI DEVI Vs STATE OF HARYANA .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-006183-006183 / 2012
Diary number: 26341 / 2010
Advocates: KAMALDEEP GULATI Vs MONIKA GUSAIN

28 August 2012
Supreme Court
33 pages
NARAYAN MANIKRAO SALGAR Vs STATE OF MAHARASHTRA

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: Crl.A. No.-000159-000159 / 2008
Diary number: 1161 / 2008
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR

28 August 2012
Supreme Court
23 pages
MANGAL AMUSEMENT PARK(P) LTD. Vs STATE OF M.P..

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-006105-006105 / 2012
Diary number: 18796 / 2011
Advocates: RAHUL KAUSHIK Vs SANJAY KAPUR

27 August 2012
Supreme Court
16 pages
I.T.C. LTD. Vs ADARSH COOP. HOUSING SOC. LTD.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-006071-006071 / 2012
Diary number: 13726 / 2007
Advocates: SUSHIL KUMAR JAIN Vs KAILASH CHAND

27 August 2012
Supreme Court
1 pages
LABH SINGH Vs P.K.CHAUDHARY CHIEF SEC.GOV.OF HAR.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: CONMT.PET.(C) No.-000286-000286 / 2012
Diary number: 15107 / 2012
Advocates: PRASHANT CHAUDHARY Vs

27 August 2012
Supreme Court
5 pages
POOJA RANA Vs STATE OF HARYANA AND ORS.

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Writ Petition (crl.) 109 of 2012

24 August 2012
Supreme Court
9 pages
KANPUR DEVT.AUTH.TR.VICE CHAIRMAN Vs SHEO PRAKASH GUPTA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-006017-006017 / 2012
Diary number: 24766 / 2012
Advocates: ABHISHEK CHAUDHARY Vs C. K. RAI

24 August 2012
Supreme Court
59 pages
SUBRAMANIAN SWAMY Vs A.RAJA

Bench: G.S. SINGHVI,K.S. RADHAKRISHNAN
Case number: Special Leave Petition (crl.) 1688 of 2012

23 August 2012
Supreme Court
6 pages
REBEKA MINZ Vs DIV. MANAGER U.I.I. CO. LTD. .

Bench: G.S. SINGHVI,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005399-005400 / 2012
Diary number: 19161 / 2009
Advocates: V. K. SIDHARTHAN Vs DEBASIS MISRA

23 August 2012
Supreme Court
9 pages
THE REGISTRAR, RAJIV GANDHI UNIVERSITY Vs G. HEMLATHA

Bench: A.K. PATNAIK,RANJANA PRAKASH DESAI
Case number: C.A. No.-005992-005992 / 2012
Diary number: 5566 / 2011
Advocates: S. N. BHAT Vs ASHOK KUMAR GUPTA II

22 August 2012
Supreme Court
30 pages
STATE OF HARYANA Vs VIJAY SINGH .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005947-005947 / 2012
Diary number: 21717 / 2009
Advocates: NARESH BAKSHI Vs A. VENAYAGAM BALAN

22 August 2012
Supreme Court
18 pages
KAVITA Vs DEEPAK .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005945-005945 / 2012
Diary number: 519 / 2011
Advocates: P. D. SHARMA Vs SHALU SHARMA

22 August 2012
Supreme Court
8 pages
R.S. MISRA Vs UNION OF INDIA .

Bench: G.S. SINGHVI,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005372-005372 / 2012
Diary number: 20013 / 2010
Advocates: PETITIONER-IN-PERSON Vs S. RAJAPPA

22 August 2012
Supreme Court
11 pages
SRINIVASA SURTANARAYANA MURTHY Vs KARNATAKA HOUSING BOARD

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005584-005584 / 2012
Diary number: 37489 / 2008
Advocates: Vs ANKUR S. KULKARNI

22 August 2012
Supreme Court
13 pages
DEVINDER SINGH NARULA Vs MEENAKSHI NANGIA

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-005946-005946 / 2012
Diary number: 21084 / 2012
Advocates: LALIT KUMAR Vs