Showing 8446 - 8460 of 41947 judgements
03 September 2012
Supreme Court
8 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: AFTAB ALAM,K.S. RADHAKRISHNAN,SWATANTER KUMAR
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

31 August 2012
Supreme Court
18 pages
STATE OF N.C.T.OF DELHI Vs AJAY KUMAR TYAGI

Bench: R.M. LODHA,CHANDRAMAULI KR. PRASAD,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001334-001334 / 2012
Diary number: 28291 / 2009
Advocates: ANIL KATIYAR Vs ASHA GOPALAN NAIR

31 August 2012
Supreme Court
17 pages
M.C.GUPTA Vs C.B.I

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001332-001332 / 2012
Diary number: 15127 / 2012
Advocates: MUSHTAQ AHMAD Vs ARVIND KUMAR SHARMA

31 August 2012
Supreme Court
263 pages
SAHARA INDIA REAL ESTATE CORP.LTD. Vs SECURITIES & EXCH.BOARD OF INDIA

Bench: K.S. RADHAKRISHNAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-009813-009813 / 2011
Diary number: 35629 / 2011
Advocates: GAURAV KEJRIWAL Vs K J JOHN AND CO

31 August 2012
Supreme Court
10 pages
LAVESH Vs STATE (NCT OF DELHI)

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001331-001331 / 2012
Diary number: 5753 / 2012
Advocates: S. K. VERMA Vs B. V. BALARAM DAS

31 August 2012
Supreme Court
32 pages
MOHD. HUSSAIN @ JULFIKAR ALI Vs THE STATE (GOVT. OF NCT) DELHI

Bench: R.M. LODHA,ANIL R. DAVE,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001091-001091 / 2006
Diary number: 25383 / 2006
Advocates: ARUN KUMAR BERIWAL Vs D. S. MAHRA

31 August 2012
Supreme Court
2 pages
KAILASH SINGH Vs STATE OF BIHAR

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: SLP(Crl.)...CRLMP No.-011911-011911 / 2011
Diary number: 16644 / 2011
Advocates: ANUPAM LAL DAS Vs GOPAL SINGH

30 August 2012
Supreme Court
76 pages
RAJAN PUROHIT Vs RAJ.UNIV.OF HEALTH SCIENCE .

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-008142-008142 / 2011
Diary number: 27401 / 2009
Advocates: A. VENAYAGAM BALAN Vs ABHINAV MUKERJI

30 August 2012
Supreme Court
64 pages
KRISHI UPAJ MANDI SAMITI, NARSINGHPUR Vs M/S. SHIV SHAKTI KHANSARI UDYOG .

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-006186-006186 / 2012
Diary number: 25870 / 2006
Advocates: AP & J CHAMBERS Vs B. S. BANTHIA

29 August 2012
Supreme Court
0 pages
GURU BASAVARAJ @ BENNE SETTAPPA Vs STATE OF KARNATAKA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001325-001325 / 2012
Diary number: 32034 / 2011
Advocates: S. N. BHAT Vs ANITHA SHENOY

29 August 2012
Supreme Court
44 pages
SALAUDDIN AHMED Vs SAMTA ANDOLAN

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-002504-002505 / 2012
Diary number: 6767 / 2012
Advocates: IRSHAD AHMAD Vs RUCHI KOHLI

29 August 2012
Supreme Court
103 pages
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. FIAT INDIA (P) LTD.

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-001648-001649 / 2004
Diary number: 3369 / 2004
Advocates: Vs RAJESH KUMAR

29 August 2012
Supreme Court
8 pages
STATE OF M.P. Vs AYUB KHAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001324-001324 / 2012
Diary number: 39163 / 2010
Advocates: C. D. SINGH Vs VIKRANT SINGH BAIS

29 August 2012
Supreme Court
398 pages
MD.AJMAL MD.AMIR KASAB @ABU MAJAHID Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD
Case number: SLP(Crl) No.-007019-007020 / 2011
Diary number: 13257 / 2011
Advocates: JAIL PETITION Vs ASHA GOPALAN NAIR

29 August 2012
Supreme Court
18 pages
VIJAY SINGH Vs STATE OF DELHI

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001322-001322 / 2012
Diary number: 6700 / 2011
Advocates: VARINDER KUMAR SHARMA Vs ANIL KATIYAR