Showing 8431 - 8445 of 41947 judgements
07 September 2012
Supreme Court
5 pages
M/S.FUGRO SURVEY (INDIA) PVT.LTD. Vs RAMUNIA INTERNATIONAL SERVICES LTD.

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000025-000025 / 2011
Diary number: 26309 / 2011

06 September 2012
Supreme Court
26 pages
M/S MICRO HOTEL P.LTD. Vs M/S HOTEL TORRENTO LIMITED .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006347-006347 / 2012
Diary number: 37281 / 2011
Advocates: SURUCHII AGGARWAL Vs NIRNIMESH DUBE

06 September 2012
Supreme Court
12 pages
FAIZA CHOUDHARY Vs STATE OF J & K

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006346-006346 / 2012
Diary number: 22762 / 2012
Advocates: DINESH KUMAR GARG Vs

06 September 2012
Supreme Court
177 pages
BHARAT ALUMINIUM CO. Vs KAISER ALUMINIUM TECHNICAL SERVICES.INC.

Bench: D.K. JAIN,SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI,JAGDISH SINGH KHEHAR
Case number: C.A. No.-007019-007019 / 2005
Diary number: 21458 / 2005
Advocates: BINU TAMTA Vs

05 September 2012
Supreme Court
37 pages
BHAWNA GARG Vs UNIVERSITY OF DELHI .

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-006304-006305 / 2012
Diary number: 7253 / 2012
Advocates: MISHRA SAURABH Vs MOHINDER JIT SINGH

04 September 2012
Supreme Court
8 pages
BABLA @ DINESH Vs STATE OF UTTARAKHAND

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001349-001349 / 2012
Diary number: 26029 / 2010
Advocates: T. N. SINGH Vs JATINDER KUMAR BHATIA

04 September 2012
Supreme Court
10 pages
GURGAON GRAMIN BANK Vs KHAZANI

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006261-006261 / 2012
Diary number: 7794 / 2010
Advocates: ARUN KUMAR BERIWAL Vs SHALU SHARMA

04 September 2012
Supreme Court
6 pages
NAND CONTR.& ENGR.THR.G.D.AHUJA Vs NORTHERN COALFIELD LTD.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006262-006262 / 2012
Diary number: 12136 / 2008
Advocates: Vs GP. CAPT. KARAN SINGH BHATI

04 September 2012
Supreme Court
10 pages
STATE OF KERALA Vs THE TRIBAL MISSION

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006267-006267 / 2012
Diary number: 38611 / 2010
Advocates: BINA MADHAVAN Vs M. P. VINOD

04 September 2012
Supreme Court
19 pages
SUDARSHANACHARYA Vs PURUSHOTTAMACHARYA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001351-001351 / 2012
Diary number: 2020 / 2011
Advocates: KIRTI RENU MISHRA Vs E. C. VIDYA SAGAR

04 September 2012
Supreme Court
22 pages
BHIMANNA Vs STATE OF KARNATAKA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000046-000046 / 2005
Diary number: 17654 / 2004
Advocates: A. S. BHASME Vs

04 September 2012
Supreme Court
160 pages
REPUBLIC OF ITALY THR. AMBASSADOR Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: W.P.(C) No.-000135-000135 / 2012
Diary number: 13656 / 2012
Advocates: JAGJIT SINGH CHHABRA Vs D. S. MAHRA

04 September 2012
Supreme Court
23 pages
DEEPAK @ WIRELESS Vs STATE OF MAHARASHTRA

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000438-000438 / 2009
Diary number: 21920 / 2008
Advocates: RAJIV NANDA Vs ASHA GOPALAN NAIR

04 September 2012
Supreme Court
17 pages
RAKHAL DEBNATH Vs STATE OF WEST BENGL

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000201-000201 / 2010
Diary number: 9542 / 2009
Advocates: RAVI KUMAR TOMAR Vs AVIJIT BHATTACHARJEE

03 September 2012
Supreme Court
5 pages
SEVA LAL Vs SRI KANT .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-006247-006247 / 2012
Diary number: 38769 / 2009
Advocates: R. D. UPADHYAY Vs RACHNA GUPTA