Showing 8416 - 8430 of 41947 judgements
13 September 2012
Supreme Court
19 pages
RAMESH AHLUWALIA Vs STATE OF PUNJAB .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-006634-006634 / 2012
Diary number: 4471 / 2011
Advocates: ANITHA SHENOY Vs RAKHI RAY

12 September 2012
Supreme Court
16 pages
DARBARA SINGH Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000404-000404 / 2010
Diary number: 16607 / 2008
Advocates: ABHIJAT P. MEDH Vs KULDIP SINGH

12 September 2012
Supreme Court
16 pages
KUNAL MAJUMDAR Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000407-000407 / 2008
Diary number: 30520 / 2007
Advocates: ANUPAM LAL DAS Vs MILIND KUMAR

12 September 2012
Supreme Court
22 pages
STATE OF UTTARAKHAND (PREV.U.P.) Vs MOHAN SINGH .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006479-006479 / 2012
Diary number: 23341 / 2009
Advocates: RACHANA SRIVASTAVA Vs ANAGHA S. DESAI

11 September 2012
Supreme Court
0 pages
STATE OF U.P. Vs RAM ASHREY

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: Crl.A. No.-001393-001394 / 2012
Diary number: 9333 / 2010
Advocates: KAMLENDRA MISHRA Vs AFTAB ALI KHAN

11 September 2012
Supreme Court
12 pages
DR.PREM LATA Vs GOVT. OF NCT DELHI .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-029967-029967 / 2011
Diary number: 29906 / 2011
Advocates: PETITIONER-IN-PERSON Vs SUNIL KUMAR JAIN

11 September 2012
Supreme Court
9 pages
M/S.SUNDARAM FIN.LTD. Vs ASST.COMMISSIONER OF INCOME TAX,CHENNAI

Bench: S.H. KAPADIA,MADAN B. LOKUR
Case number: C.A. No.-005895-005895 / 2008
Diary number: 18428 / 2008
Advocates: RADHA RANGASWAMY Vs B. V. BALARAM DAS

11 September 2012
Supreme Court
4 pages
U.P.PUBLIC SER.COMMN. Vs MADHU RANA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006451-006451 / 2012
Diary number: 21423 / 2010
Advocates: SHAIL KUMAR DWIVEDI Vs MRIDULA RAY BHARADWAJ

11 September 2012
Supreme Court
56 pages
SAHARA INDIA REAL ESTATE CORP.LTD. Vs SECURITIES & EXCH.BOARD OF INDIA

Bench: D.K. JAIN,SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI,JAGDISH SINGH KHEHAR
Case number: C.A. No.-009813-009813 / 2011
Diary number: 35629 / 2011
Advocates: GAURAV KEJRIWAL Vs K J JOHN AND CO

10 September 2012
Supreme Court
24 pages
M/S REAL ESTATE AGENCIES Vs GOVT.OF GOA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-006383-006383 / 2012
Diary number: 31055 / 2011
Advocates: ANIRUDDHA P. MAYEE Vs T. MAHIPAL

10 September 2012
Supreme Court
9 pages
VILAS PANDURANG PAWAR & ANR. Vs STATE OF MAHARASHTRA & ORS.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Special Leave Petition (crl.) 6432 of 2012

07 September 2012
Supreme Court
13 pages
MARUTI NIVRUTTI NAVALE Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001376-001376 / 2012
Diary number: 30247 / 2011
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

07 September 2012
Supreme Court
17 pages
M/S VIRGO INDUSTRIES (ENG) P.LTD. Vs M/S VENTURETECH SOLUTIONS P.LTD.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-006372-006372 / 2012
Diary number: 631 / 2010
Advocates: BINU TAMTA Vs S. R. SETIA

07 September 2012
Supreme Court
22 pages
M/S. SALORA INTERNATIONAL LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-004427-004427 / 2003
Diary number: 11852 / 2003
Advocates: Vs B. KRISHNA PRASAD

07 September 2012
Supreme Court
18 pages
SHYAM BABU Vs STATE OF U.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000434-000434 / 2006
Diary number: 6533 / 2006
Advocates: K. K. MOHAN Vs ARDHENDUMAULI KUMAR PRASAD