Showing 8401 - 8415 of 41947 judgements
18 September 2012
Supreme Court
12 pages
PRAVIN GADA Vs CENTRAL BANK OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008658-008660 / 2012
Diary number: 34640 / 2011
Advocates: Vs DUA ASSOCIATES

17 September 2012
Supreme Court
3 pages
DEVINENI PADMAJA Vs VUNDAVALLI SRINIVASA RAO

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006641-006641 / 2012
Diary number: 27663 / 2010
Advocates: R. CHANDRACHUD Vs Y. RAJA GOPALA RAO

17 September 2012
Supreme Court
4 pages
BABA TEK SINGH Vs UNION OF INDIA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: W.P.(C) No.-000376-000376 / 2012
Diary number: 25952 / 2012

14 September 2012
Supreme Court
17 pages
TULSHIRAM SAHADU SURYAWANSHI Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000507-000507 / 2008
Diary number: 21027 / 2007
Advocates: Vs ASHA GOPALAN NAIR

14 September 2012
Supreme Court
35 pages
SUNIL CLIFFORD DANIEL Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002001-002001 / 2010
Diary number: 22003 / 2010
Advocates: KANCHAN KAUR DHODI Vs KULDIP SINGH

14 September 2012
Supreme Court
17 pages
BHARTIYA SEVA SAMAJ TRUST TR.PRES. Vs YOGESHBHAI AMBALAL PATEL

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006463-006463 / 2012
Diary number: 28530 / 2012
Advocates: Vs CAVEATOR-IN-PERSON

14 September 2012
Supreme Court
11 pages
STATE OF GUJARAT Vs ARVINDKUMAR T.TIWARI

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006468-006468 / 2012
Diary number: 16181 / 2008
Advocates: Vs LAXMI ARVIND

14 September 2012
Supreme Court
4 pages
PRESS COUNCIL OF INDIA Vs UNION OF INDIA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006508-006508 / 2012
Diary number: 14425 / 2012
Advocates: MANJU JETLEY Vs VIVEK GUPTA

14 September 2012
Supreme Court
16 pages
MUSTAFA SHAHADAL SHAIKH Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001406-001406 / 2008
Diary number: 11482 / 2008
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR

13 September 2012
Supreme Court
35 pages
KURIA Vs STATE OF RAJASTHAN

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002488-002488 / 2009
Diary number: 31168 / 2008
Advocates: SARAD KUMAR SINGHANIA Vs PRAGATI NEEKHRA

13 September 2012
Supreme Court
33 pages
ASHWANI KUMAR SAXENA Vs STATE OF M.P.

Bench: K.S. RADHAKRISHNAN,MADAN B. LOKUR
Case number: Crl.A. No.-001403-001403 / 2012
Diary number: 8100 / 2011
Advocates: DINESH KUMAR GARG Vs

13 September 2012
Supreme Court
42 pages
AMIT KAPOOR Vs RAMESH CHANDER

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001407-001407 / 2012
Diary number: 35252 / 2009
Advocates: S. K. DHINGRA Vs ANIL KATIYAR

13 September 2012
Supreme Court
102 pages
NAMIT SHARMA Vs UNION OF INDIA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000210-000210 / 2012
Diary number: 15515 / 2012
Advocates: AMIT SHARMA Vs

13 September 2012
Supreme Court
21 pages
GAJOO Vs STATE OF UTTARAKHAND

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001856-001856 / 2009
Diary number: 30121 / 2008
Advocates: S. JANANI Vs JATINDER KUMAR BHATIA

13 September 2012
Supreme Court
6 pages
CHAIRMAN & C.E.OFFICER, NOIDA Vs MANGE RAM SHARMA (D) THR. LRS.

Bench: SWATANTER KUMAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-010535-010535 / 2011
Diary number: 13105 / 2003
Advocates: Vs BIJOY KUMAR JAIN