Showing 8386 - 8400 of 41947 judgements
21 September 2012
Supreme Court
2 pages
M/S DOLPHIN INTERNATIONAL LTD. Vs M/S V.O.TYAZHPROMEXPORT

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-006888-006888 / 2012
Diary number: 34818 / 2008
Advocates: Vs ROHIT KUMAR SINGH

20 September 2012
Supreme Court
24 pages
ASH MOHAMMAD Vs SHIV RAJ SINGH @ LALLA BABU

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001456-001456 / 2012
Diary number: 15580 / 2012
Advocates: ABHA R. SHARMA Vs ABHISTH KUMAR

20 September 2012
Supreme Court
17 pages
PAYAL VISION LTD Vs RADHIKA CHOUDHARY

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-006734-006734 / 2012
Diary number: 10399 / 2011
Advocates: ABHAY KUMAR Vs NITIN BHARDWAJ

20 September 2012
Supreme Court
11 pages
STATE OF RAJASTHAN Vs AANJANEY ORGANIC HERBAL PVT.LTD.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006741-006742 / 2012
Diary number: 33013 / 2010
Advocates: IRSHAD AHMAD Vs (MRS. ) VIPIN GUPTA

20 September 2012
Supreme Court
4 pages
LALKU MIAN Vs CHIEF SECRETARY, M.H.A., GOVT.OF W.B.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001290-001290 / 2007
Diary number: 21439 / 2006
Advocates: Vs ANIP SACHTHEY

20 September 2012
Supreme Court
17 pages
PONNUSAMY Vs STATE OF T.NADU REP.BY INSP.OF POLICE

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001593-001593 / 2007
Diary number: 2589 / 2007
Advocates: S. THANANJAYAN Vs B. BALAJI

20 September 2012
Supreme Court
10 pages
BUDHURAM Vs STATE OF CHHATTISGARH

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001323-001323 / 2008
Diary number: 1029 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

19 September 2012
Supreme Court
10 pages
BALAJI GUNTHU DHULE Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000784-000784 / 2008
Diary number: 25032 / 2007
Advocates: MINAKSHI VIJ Vs ASHA GOPALAN NAIR

19 September 2012
Supreme Court
18 pages
PUDHU RAJA Vs STATE TR.INSP.OF POLICE

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001517-001517 / 2008
Diary number: 26610 / 2008
Advocates: SUMIT KUMAR Vs B. BALAJI

19 September 2012
Supreme Court
65 pages
MAHESH CHANDRA VERMA Vs STATE OF JHARKHAND .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-006647-006647 / 2012
Diary number: 8399 / 2011
Advocates: MADHUSMITA BORA Vs AMIT KUMAR

19 September 2012
Supreme Court
2 pages
SUSHIL CHHIBBER Vs SHASHI KUMAR MEHTA

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-006911-006911 / 2012
Diary number: 37032 / 2008
Advocates: RANI CHHABRA Vs SANDEEP BHALLA

18 September 2012
Supreme Court
16 pages
PUSHPANJALI SAHU Vs STATE OF ORISSA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001439-001439 / 2012
Diary number: 9751 / 2011
Advocates: PARMANAND GAUR Vs SHIBASHISH MISRA

18 September 2012
Supreme Court
9 pages
RAJASTHAN STATE ROAD TRANSPORT CORP. Vs PRESIDENT,RAJASTHAN ROADWAYS UNION

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006639-006639 / 2012
Diary number: 36283 / 2011
Advocates: S. K. BHATTACHARYA Vs B. RAMANA MURTHY

18 September 2012
Supreme Court
6 pages
STATE OF UTTARKHAND . Vs GURU RAM DAS EDUCATIONAL TRUST SOCIETY

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-006621-006621 / 2012
Diary number: 17286 / 2009
Advocates: DINESH KUMAR GARG Vs (MRS. ) VIPIN GUPTA

18 September 2012
Supreme Court
34 pages
V.CHANDRASEKARAN Vs ADMINISTRATIVE OFFICER .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006342-006343 / 2012
Diary number: 6982 / 2012
Advocates: Vs B. BALAJI