Judgements

Showing 826 - 840 of 41947 judgements
09 August 2019
Supreme Court
23 pages
R.JAYAPAL Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000056-000056 / 2010
Diary number: 15893 / 2008
Advocates: APARNA BHAT Vs M. YOGESH KANNA

09 August 2019
Supreme Court
10 pages
THE DIRECTOR OF HORTICULTURE Vs PRAVAT KUMAR DASH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006227-006228 / 2019
Diary number: 28827 / 2018
Advocates: SOM RAJ CHOUDHURY Vs

08 August 2019
Supreme Court
4 pages
KRISHNAMURTHY S. SETLUR (DEAD) BY LRS. Vs O.V.NARASIMHA SETTY(DEAD) BY LRS.

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-006111-006111 / 2009
Diary number: 2540 / 2008
Advocates: RAJEEV SINGH Vs ABHIJIT SENGUPTA

08 August 2019
Supreme Court
18 pages
BALJEET SINGH (DEAD) THROUGH LRS Vs STATE OF UP

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(C) No.-030404-030442 / 2017
Diary number: 5311 / 2017
Advocates: RISHI MALHOTRA Vs

08 August 2019
Supreme Court
9 pages
ADARSH ESTTE SAHAKARI GRIHA NIRMAN SANSTHA MASRYADIT(PROPOSED) PROMOTER MR.KRISHAN D. Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(C) No.-006070-006070 / 2014
Diary number: 6697 / 2014
Advocates: E. C. AGRAWALA Vs

08 August 2019
Supreme Court
43 pages
MAHANAGAR TELEPHONE NIGAM LTD Vs CANARA BANK

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006202-006205 / 2019
Diary number: 11020 / 2014
Advocates: SHASHI KIRAN Vs

08 August 2019
Supreme Court
10 pages
THE COMMISSIONER OF POLICE Vs DEVENDER ANAND

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000834-000834 / 2017
Diary number: 11710 / 2017
Advocates: B. KRISHNA PRASAD Vs

08 August 2019
Supreme Court
14 pages
THE STATE OF TAMIL NADU Vs A KALAIMANI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006190-006201 / 2019
Diary number: 16277 / 2019
Advocates: K. V. VIJAYAKUMAR Vs

08 August 2019
Supreme Court
21 pages
ZONAL MANAGER, BANK OF INDIA, ZONAL OFFICE, KOCHI Vs AARYA K. BABU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006206-006206 / 2019
Diary number: 21682 / 2016
Advocates: MITTER & MITTER CO. Vs

08 August 2019
Supreme Court
9 pages
M/S SHAHI AND ASSOCIATES Vs STATE OF U.P. .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003559-003559 / 2010
Diary number: 25116 / 2008
Advocates: ABHIJIT SENGUPTA Vs

08 August 2019
Supreme Court
25 pages
MALLIKARJUN Vs STATE OF KARNATAKA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001066-001066 / 2009
Diary number: 27776 / 2008
Advocates: (MRS. ) VIPIN GUPTA Vs JOSEPH ARISTOTLE S.

08 August 2019
Supreme Court
17 pages
SECRETARY MANAGING COMMITTEE BSMPG COLLEGE ROORKEE Vs DR. SAMRAT SHARMA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006189-006189 / 2019
Diary number: 36455 / 2017
Advocates: ANU GUPTA Vs

07 August 2019
Supreme Court
60 pages
RAVINDER KAUR GREWAL Vs MANJIT KAUR

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007764-007764 / 2014
Diary number: 4680 / 2008
Advocates: PREM MALHOTRA Vs SANJAY JAIN

07 August 2019
Supreme Court
37 pages
BHAGWAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-000385-000385 / 2010
Diary number: 6652 / 2009
Advocates: MANJEET CHAWLA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

07 August 2019
Supreme Court
10 pages
MAHESH KUMAR Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001042-001042 / 2012
Diary number: 7344 / 2009
Advocates: D. N. GOBURDHAN Vs VISHWA PAL SINGH