Showing 8371 - 8385 of 41947 judgements
26 September 2012
Supreme Court
59 pages
ASHRAFKHAN @ BABU MUNNEKHAN PATHAN Vs STATE OF GUJARAT

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000482-000483 / 2002
Diary number: 63157 / 2002
Advocates: Vs HEMANTIKA WAHI

26 September 2012
Supreme Court
7 pages
KAMLESH AMBALAL CONTRACTOR Vs JAKSHIBHAI SAJANBHAI BHARVAD .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007008-007008 / 2012
Diary number: 1565 / 2010
Advocates: Vs EJAZ MAQBOOL

26 September 2012
Supreme Court
6 pages
RADHEY SHYAM Vs UNION OF INDIA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000828-000828 / 2008
Diary number: 22456 / 2007
Advocates: Vs B. V. BALARAM DAS

26 September 2012
Supreme Court
4 pages
AMAR SINGH JATAV Vs STATE OF M.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001007-001007 / 2008
Diary number: 7443 / 2007
Advocates: B. K. SATIJA Vs

26 September 2012
Supreme Court
34 pages
MSR LEATHERS Vs S. PALANIAPPAN

Bench: R.M. LODHA,T.S. THAKUR,ANIL R. DAVE
Case number: Crl.A. No.-000261-000264 / 2002
Diary number: 4771 / 2001
Advocates: ARPUTHAM ARUNA AND CO Vs K. K. MANI

26 September 2012
Supreme Court
20 pages
STATE OF M.P. Vs SURENDRA KORI

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001508-001508 / 2012
Diary number: 39842 / 2009
Advocates: C. D. SINGH Vs ARDHENDUMAULI KUMAR PRASAD

25 September 2012
Supreme Court
56 pages
AVINASH SADASHIV BHOSALE (D) THR. LRS. Vs U.O.I. .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-007005-007005 / 2012
Diary number: 14970 / 2005
Advocates: SARAD KUMAR SINGHANIA Vs SANJAY KAPUR

25 September 2012
Supreme Court
24 pages
TEHRI HYDRO DEV. CORPN LTD. Vs JAI PRAKASH ASSO. LTD.

Bench: R.M. LODHA,ANIL R. DAVE,RANJAN GOGOI
Case number: C.A. No.-003682-003682 / 2007
Diary number: 27222 / 2006
Advocates: SHAIL KUMAR DWIVEDI Vs SHARMILA UPADHYAY

25 September 2012
Supreme Court
9 pages
PRICEWATERHOUSECOOPERS PVT.LTD. Vs C.I.T-KOLKATA-I

Bench: S.H. KAPADIA,MADAN B. LOKUR
Case number: C.A. No.-006924-006924 / 2012
Diary number: 70892 / 2009
Advocates: B. VIJAYALAKSHMI MENON Vs B. V. BALARAM DAS

25 September 2012
Supreme Court
20 pages
HUKAM CHAND GUPTA Vs DIRECTOR GENERAL, I.C.A.R. .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-003580-003580 / 2009
Diary number: 28582 / 2008
Advocates: PETITIONER-IN-PERSON Vs B. SUNITA RAO

24 September 2012
Supreme Court
56 pages
GIAN SINGH Vs STATE OF PUNJAB & ANR

Bench: R.M. LODHA,ANIL R. DAVE,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Special Leave Petition (crl.) 8989 of 2010

21 September 2012
Supreme Court
18 pages
BENARSI KRISHNA COMMIT. Vs KARMYOGI SHELTERS P.LTD.

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: SLP(C) No.-023860-023860 / 2010
Diary number: 24918 / 2010
Advocates: Vs RUKHSANA CHOUDHURY

21 September 2012
Supreme Court
18 pages
SURESH SAKHARAM NANGRE Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001606-001606 / 2008
Diary number: 60305 / 2007
Advocates: Vs ASHA GOPALAN NAIR

21 September 2012
Supreme Court
31 pages
CBI, HYDERABAD Vs K. NARAYANA RAO

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001460-001460 / 2012
Diary number: 13439 / 2011
Advocates: ARVIND KUMAR SHARMA Vs ASHOK PANIGRAHI

21 September 2012
Supreme Court
65 pages
JITENDRA NATH SINGH Vs OFFICIAL LIQUIDATOR .

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-006755-006755 / 2012
Diary number: 2568 / 2011
Advocates: APARNA JHA Vs