Showing 8356 - 8370 of 41947 judgements
01 October 2012
Supreme Court
41 pages
MANHARIBHAI MULJIBHAI KAKADIA Vs SHAILESHBHAI MOHANBHAI PATEL .

Bench: R.M. LODHA,CHANDRAMAULI KR. PRASAD,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001577-001577 / 2012
Diary number: 24274 / 2005
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI

28 September 2012
Supreme Court
154 pages
CHLORO CONTROLS(I) P.LTD. Vs SEVERN TRENT WATER PURIFICATION INC &ORS

Bench: S.H. KAPADIA,A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-007134-007134 / 2012
Diary number: 8785 / 2010
Advocates: KARANJAWALA & CO. Vs KHAITAN & CO.

28 September 2012
Supreme Court
46 pages
SPEAKER HARYANA VIDHAN SABHA Vs KULDEEP BISHNOI .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-007125-007125 / 2012
Diary number: 166 / 2012
Advocates: SHIEL SETHI Vs TARUN GUPTA

28 September 2012
Supreme Court
24 pages
MANUBHAI RATILAL PATEL TR.USHABEN Vs STATE OF GUJARAT .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(Crl) No.-006468-006468 / 2012
Diary number: 27540 / 2012

27 September 2012
Supreme Court
27 pages
CENTRAL BUREAU OF INVESTIGATION Vs AMITBHAI ANIL CHANDRA SHAH

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001503-001503 / 2012
Diary number: 34986 / 2010
Advocates: Vs LAWYER S KNIT & CO

27 September 2012
Supreme Court
15 pages
LAXMAN Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000246-000246 / 2008
Diary number: 32973 / 2006
Advocates: B. S. BANTHIA Vs ASHA GOPALAN NAIR

27 September 2012
Supreme Court
16 pages
ABDUL REHMAN Vs MOHD.RULDU .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007043-007043 / 2012
Diary number: 4117 / 2008
Advocates: KAVEETA WADIA Vs DEBASIS MISRA

27 September 2012
Supreme Court
1 pages
JAINODDIN Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001139-001140 / 2008
Diary number: 27093 / 2007
Advocates: CHANDAN RAMAMURTHI Vs ASHA GOPALAN NAIR

27 September 2012
Supreme Court
4 pages
BASAVENI RAVI Vs STATE OF A.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001502-001502 / 2008
Diary number: 13607 / 2008
Advocates: Vs D. MAHESH BABU

27 September 2012
Supreme Court
64 pages
M/S. NEW HORIZON SUGAR MILLS Vs GOV.OF PONDICHERRY TR.ADDL.SEC.

Bench: J. CHELAMESWAR
Case number: C.A. No.-006673-006674 / 2009
Diary number: 12741 / 2007
Advocates: V. RAMASUBRAMANIAN Vs

27 September 2012
Supreme Court
23 pages
AJAY KUMAR PARMAR Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001496-001496 / 2012
Diary number: 4714 / 2012
Advocates: Vs IRSHAD AHMAD

27 September 2012
Supreme Court
41 pages
V.K. SASIKALA Vs STATE REP. BY SUPERINTENDENT OF POLICE

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001497-001497 / 2012
Diary number: 19094 / 2012
Advocates: Vs B. BALAJI

27 September 2012
Supreme Court
12 pages
C.I.T-II Vs M/S KRISHI UTPADAN MANDI SAMITI

Bench: S.H. KAPADIA,MADAN B. LOKUR
Case number: C.A. No.-007040-007040 / 2012
Diary number: 18157 / 2010
Advocates: B. V. BALARAM DAS Vs SUNIL KUMAR JAIN

27 September 2012
Supreme Court
229 pages
U/A 143(1) OF CONSTITUTION Vs OF INDIA

Bench: S.H. KAPADIA,D.K. JAIN,JAGDISH SINGH KHEHAR,DIPAK MISRA,RANJAN GOGOI
Case number: SPL.REF. No.-000001-000001 / 2012
Diary number: 16111 / 2012
Advocates: D. S. MAHRA Vs GAURAV DHINGRA

26 September 2012
Supreme Court
50 pages
OM PRAKASH Vs STATE OF JHARKHAND

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001491-001491 / 2012
Diary number: 18953 / 2006
Advocates: NAVEEN KUMAR Vs RATAN KUMAR CHOUDHURI