Showing 8341 - 8355 of 41947 judgements
04 October 2012
Supreme Court
15 pages
BOARD OF TRUST.OF MART.MEMO.TRUST Vs UNION OF INDIA .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-004444-004444 / 2010
Diary number: 30622 / 2009
Advocates: RENJITH. B Vs M. R. SHAMSHAD

04 October 2012
Supreme Court
4 pages
UNION OF INDIA Vs SANDUR MANGANESE & IRON ORES LTD. .

Bench: P. SATHASIVAM,H.L. DATTU
Case number: R.P.(C) No.-000739-000739 / 2012
Diary number: 27145 / 2011
Advocates: Vs M. P. SHORAWALA

04 October 2012
Supreme Court
1 pages
SITA RAM Vs STATE OF MADHYA PRADESH

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001705-001705 / 2008
Diary number: 24976 / 2007
Advocates: VIDYA DHAR GAUR Vs

04 October 2012
Supreme Court
2 pages
PAPPU @ RAM NARAYAN Vs STATE OF U.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001965-001965 / 2008
Diary number: 19860 / 2008
Advocates: MILIND KUMAR Vs

04 October 2012
Supreme Court
23 pages
MUNISH MUBAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000294-000294 / 2010
Diary number: 20282 / 2008
Advocates: KUSUM CHAUDHARY Vs KAMAL MOHAN GUPTA

04 October 2012
Supreme Court
14 pages
PRAVEEN PRADHAN Vs STATE OF UTTRANCHAL

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001589-001589 / 2012
Diary number: 7469 / 2012
Advocates: KARANJAWALA & CO. Vs JATINDER KUMAR BHATIA

04 October 2012
Supreme Court
6 pages
V.K.SREEDHARAN Vs STATE OF KERALA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007221-007221 / 2012
Diary number: 1262 / 2010
Advocates: M. P. VINOD Vs M. T. GEORGE

04 October 2012
Supreme Court
5 pages
EXECUTIVE ENGINEER L V P DIVISION WARDHA Vs MAROTI BAPURAO AUCHAT .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007222-007223 / 2012
Diary number: 19458 / 2007
Advocates: UDAY B. DUBE Vs VARINDER KUMAR SHARMA

03 October 2012
Supreme Court
13 pages
GIRISH RAMCHANDRA DESHPANDE Vs CEN.INFORMATION COMMR..

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-027734-027734 / 2012
Diary number: 25451 / 2012
Advocates: JATIN ZAVERI Vs

03 October 2012
Supreme Court
20 pages
M.R.PRABHAKAR Vs CANARA BANK .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007188-007191 / 2012
Diary number: 35544 / 2008
Advocates: SANJAY SHARAWAT Vs MADHU SIKRI

03 October 2012
Supreme Court
16 pages
ENVIRONMENTAL & CONSUMER PROTECT. FOUND. Vs DELHI ADMINISTRATION .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: W.P.(C) No.-000631-000631 / 2004
Diary number: 22161 / 2004
Advocates: RAVINDRA BANA Vs ANIL KATIYAR

03 October 2012
Supreme Court
11 pages
Vs

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: /
Diary number: 6393 / 2001

01 October 2012
Supreme Court
3 pages
IQBAL ABDUL SAMIYA MALEK Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001584-001584 / 2012
Diary number: 38553 / 2011
Advocates: MANOJ K. MISHRA Vs HEMANTIKA WAHI

01 October 2012
Supreme Court
2 pages
T.T.RAGHUNATHAN Vs NEW BRIDGE HOLDINGS B.V..

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007202-007202 / 2012
Diary number: 25678 / 2012
Advocates: NIKHIL NAYYAR Vs ASHWANI KUMAR

01 October 2012
Supreme Court
2 pages
SIMRAT KAUR Vs STATE OF HARYANA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007204-007204 / 2012
Diary number: 33310 / 2008
Advocates: RAVINDRA KESHAVRAO ADSURE Vs ARPUTHAM ARUNA AND CO