Showing 8326 - 8340 of 41947 judgements
09 October 2012
Supreme Court
8 pages
TAMIL NADU WAKF BOARD Vs SYED ABDUL QUADER .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-002232-002233 / 2002
Diary number: 9664 / 2000
Advocates: J. M. KHANNA Vs SHAKIL AHMED SYED

09 October 2012
Supreme Court
10 pages
RAJ PAUL SINGH Vs STATE THR.P.S.MUSHEERABAD, HYDERABAD

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001339-001339 / 2008
Diary number: 2415 / 2008
Advocates: KULDIP SINGH Vs D. MAHESH BABU

08 October 2012
Supreme Court
26 pages
DIPAK KUMAR MUKHERJEE Vs KOLKATA MUN.CORP..

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007356-007356 / 2012
Diary number: 25018 / 2011
Advocates: PARTHA SIL Vs DHARMENDRA KUMAR SINHA

05 October 2012
Supreme Court
32 pages
PARAS NATH RAI Vs STATE OF BIHAR .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007234-007234 / 2012
Diary number: 25083 / 2011
Advocates: T. MAHIPAL Vs K. N. RAI

05 October 2012
Supreme Court
13 pages
YOUNUS BIN OMER YAFAI @ YOUNUS BHAI Vs STATE OF A.P.

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001595-001596 / 2012
Diary number: 17807 / 2012
Advocates: MOHD. IRSHAD HANIF Vs D. MAHESH BABU

05 October 2012
Supreme Court
8 pages
SUBHASHREE DAS @ MILLI Vs STATE OF ORISSA

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001601-001601 / 2012
Diary number: 6828 / 2012
Advocates: R. AYYAM PERUMAL Vs RADHA SHYAM JENA

05 October 2012
Supreme Court
15 pages
SHANTI DEVI W/O SHANKER LAL Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000954-000954 / 2005
Diary number: 12442 / 2005
Advocates: RAVINDRA BANA Vs MILIND KUMAR

05 October 2012
Supreme Court
2 pages
GLAXOSMITHKLINE PHARMACEUTICALS LD. Vs UNION OF INDIA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007266-007266 / 2012
Diary number: 4421 / 2012
Advocates: Vs SHREEKANT N. TERDAL

05 October 2012
Supreme Court
15 pages
SHAHEJADKHAN MAHEBUBKHAN PATHAN Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001592-001592 / 2012
Diary number: 28269 / 2010
Advocates: SUSHIL BALWADA Vs HEMANTIKA WAHI

05 October 2012
Supreme Court
12 pages
GAYTRI BAJAJ Vs JITEN BHALLA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007232-007233 / 2012
Diary number: 31452 / 2009
Advocates: ARUN K. SINHA Vs SUNIL KUMAR JAIN

05 October 2012
Supreme Court
18 pages
BALIYA @ BAL KISHAN Vs STATE OF M.P.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002001-002001 / 2008
Diary number: 21626 / 2007
Advocates: S. K. BHATTACHARYA Vs C. D. SINGH

05 October 2012
Supreme Court
37 pages
BHARAT HEAVY ELECTRICALS LTD. Vs R.S.AVTAR SINGH & CO.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-007239-007239 / 2012
Diary number: 3533 / 2009
Advocates: B. K. SATIJA Vs S. R. SETIA

05 October 2012
Supreme Court
13 pages
MOHD.SAHABUDDIN Vs STATE OF ASSAM

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001602-001602 / 2012
Diary number: 20761 / 2012
Advocates: ABHIJAT P. MEDH Vs CORPORATE LAW GROUP

05 October 2012
Supreme Court
10 pages
SUDHAKAR Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001603-001603 / 2012
Diary number: 22551 / 2012
Advocates: K. RAJEEV Vs ASHA GOPALAN NAIR

04 October 2012
Supreme Court
22 pages
WINSTON TAN Vs UNION OF INDIA

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-007207-007207 / 2012
Diary number: 21517 / 2009
Advocates: ANJANI AIYAGARI Vs SHREEKANT N. TERDAL