Showing 8311 - 8325 of 41947 judgements
15 October 2012
Supreme Court
11 pages
STATE OF MAHARASHTRA TR.C.B.I. Vs BALAKRISHNA DATTATRYA KUMBHAR

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001648-001648 / 2012
Diary number: 12576 / 2009
Advocates: B. KRISHNA PRASAD Vs K. N. RAI

15 October 2012
Supreme Court
21 pages
PUBLIC UNION FOR CIVIL LIBERTIES Vs STATE OF TAMIL NADU .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: W.P.(C) No.-003922-003922 / 1985
Diary number: 63999 / 1985
Advocates: UGRA SHANKAR PRASAD Vs

12 October 2012
Supreme Court
17 pages
BABY DEVASSY CHULLY @ BOBBY Vs UNION OF INDIA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000866-000866 / 2008
Diary number: 9487 / 2006
Advocates: PRAKASH KUMAR SINGH Vs B. KRISHNA PRASAD

12 October 2012
Supreme Court
19 pages
STATE OF U.P. Vs MUNESH

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000180-000180 / 2007
Diary number: 10601 / 2004
Advocates: ABHISTH KUMAR Vs M. M. KASHYAP

12 October 2012
Supreme Court
14 pages
REV.MOTHER MARYKUTTY Vs RENI C KOTTARAM

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001594-001594 / 2012
Diary number: 13856 / 2010
Advocates: ROMY CHACKO Vs NISHE RAJEN SHONKER

12 October 2012
Supreme Court
24 pages
PRATAPBHAI HAMIRBHAI SOLANKI Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001649-001649 / 2012
Diary number: 9547 / 2012
Advocates: RAKESH DAHIYA Vs HEMANTIKA WAHI

12 October 2012
Supreme Court
1 pages
UNION OF INDIA Vs A.P. BHARDWAJ

Bench: H.L. DATTU
Case number: C.A. No.-005164-005164 / 2007
Diary number: 3258 / 2006
Advocates: Vs SUNIL KUMAR JAIN

12 October 2012
Supreme Court
34 pages
MURUGESAN & 16 ORS. Vs STATE TR.INSP.OF POLICE

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000053-000053 / 2009
Diary number: 36741 / 2008
Advocates: V. G. PRAGASAM Vs B. BALAJI

12 October 2012
Supreme Court
2 pages
ESTATE OFFICER, U.T. CHANDIGARH Vs RAJAN SOI .

Bench: H.L. DATTU
Case number: C.A. No.-000423-000423 / 2008
Diary number: 18392 / 2006
Advocates: SHREE PAL SINGH Vs M. C. DHINGRA

11 October 2012
Supreme Court
14 pages
DAHARI Vs STATE OF U.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001253-001253 / 2008
Diary number: 23642 / 2007
Advocates: ASHOK KUMAR SHARMA Vs ANUVRAT SHARMA

11 October 2012
Supreme Court
15 pages
HINDUSTAN COPPER LTD. Vs MONARCH GOLD MINING CO. LTD.

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-007449-007449 / 2012
Diary number: 28224 / 2011
Advocates: Vs AMIT KUMAR

11 October 2012
Supreme Court
75 pages
SURINDER SINGH BRAR & ORS. ETC.ETC. Vs SURINDER SINGH BRAR . ETC.ETC.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007454-007459 / 2012
Diary number: 13643 / 2011
Advocates: Vs SHREEKANT N. TERDAL

11 October 2012
Supreme Court
9 pages
GULZAR AHMED AZMI & ANR Vs UNION OF INDIA & ORS.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Writ Petition (crl.) 19 of 2012

10 October 2012
Supreme Court
43 pages
ABUZAR HOSSAIN @ GULAM HOSSAIN Vs STATE OF WEST BENGAL

Bench: R.M. LODHA,T.S. THAKUR,ANIL R. DAVE
Case number: Crl.A. No.-001193-001193 / 2006
Diary number: 27512 / 2006
Advocates: RAUF RAHIM Vs ABHIJIT SENGUPTA

10 October 2012
Supreme Court
30 pages
AVTAR SINGH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001475-001475 / 2010
Diary number: 12526 / 2009
Advocates: JASPREET GOGIA Vs KAMAL MOHAN GUPTA