Showing 8296 - 8310 of 41947 judgements
18 October 2012
Supreme Court
21 pages
SHREE SHYAM AGENCY Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007589-007589 / 2012
Diary number: 38154 / 2011
Advocates: GAURAV AGRAWAL Vs PAREKH & CO.

18 October 2012
Supreme Court
14 pages
SATISH BATRA Vs SUDHIR RAWAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007588-007588 / 2012
Diary number: 1400 / 2012
Advocates: KAILASH CHAND Vs SANJEEV AGARWAL

17 October 2012
Supreme Court
2 pages
KHANDAKAR KAMARUZZAMAN @ KAMAL Vs STATE OF WEST BENGAL

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001688-001688 / 2012
Diary number: 21991 / 2012
Advocates: RAUF RAHIM Vs ANIP SACHTHEY

17 October 2012
Supreme Court
3 pages
UOI Vs OM PRAKASH YADAV

Bench: H.L. DATTU,SWATANTER KUMAR
Case number: C.A. No.-007609-007609 / 2012
Diary number: 12254 / 2012
Advocates: SHREEKANT N. TERDAL Vs RAVI PRAKASH MEHROTRA

17 October 2012
Supreme Court
3 pages
DILIP KUMAR VERMA Vs STATE OF U.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001699-001699 / 2012
Diary number: 13479 / 2012
Advocates: EQUITY LEX ASSOCIATES Vs SHIV PRAKASH PANDEY

17 October 2012
Supreme Court
28 pages
GEETA MEHROTRA Vs STATE OF U.P.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001674-001674 / 2012
Diary number: 38898 / 2010
Advocates: Vs ANURADHA & ASSOCIATES

16 October 2012
Supreme Court
19 pages
USHA MEHATA Vs GOVERNMENT OF A.P. .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003501-003501 / 2003
Diary number: 15392 / 2001
Advocates: D. BHARATHI REDDY Vs C. K. SUCHARITA

16 October 2012
Supreme Court
1 pages
THERVOY GRAMAM MUNNETRA NALA SANGAM Vs UNION OF INDIA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-005879-005879 / 2012
Diary number: 24471 / 2012
Advocates: Vs SUDARSH MENON

16 October 2012
Supreme Court
1 pages
HITACHI HOME & LIFE SOLUTIONS LTD. Vs COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006912-006923 / 2012
Diary number: 29891 / 2012

16 October 2012
Supreme Court
1 pages
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. FIAT INDIA (P) LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-001648-001649 / 2004
Diary number: 3369 / 2004
Advocates: Vs RAJESH KUMAR

16 October 2012
Supreme Court
32 pages
STATE OF GUJARAT Vs GUJARAT REV.TRBL. BAR ASSOCN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-007208-007208 / 2012
Diary number: 31104 / 2009
Advocates: HEMANTIKA WAHI Vs

16 October 2012
Supreme Court
16 pages
SELVAM Vs STATE OF T.NADU TR.INSP.OF POLICE

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-001857-001857 / 2009
Diary number: 10040 / 2009
Advocates: S. MAHENDRAN Vs

16 October 2012
Supreme Court
22 pages
KANWAR SINGH MEENA Vs STATE OF RAJASTHAN

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001662-001662 / 2012
Diary number: 34851 / 2011
Advocates: VARINDER KUMAR SHARMA Vs IRSHAD AHMAD

15 October 2012
Supreme Court
2 pages
MOHD.ISMAIL Vs MAH.STATE INDUSL.CORP.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007576-007576 / 2012
Diary number: 3916 / 2012
Advocates: R. R. DESHPANDE Vs ANIL SHRIVASTAV

15 October 2012
Supreme Court
19 pages
UCO BANK Vs SUSHIL KUMAR SAHA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007515-007515 / 2012
Diary number: 6907 / 2012
Advocates: ARTI SINGH Vs