Showing 8281 - 8295 of 41947 judgements
19 October 2012
Supreme Court
19 pages
SAJEESH BABU K. Vs N.K.SANTHOSH .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007599-007599 / 2012
Diary number: 15040 / 2011
Advocates: Vs PARIJAT SINHA

19 October 2012
Supreme Court
25 pages
STATE OF MAHARASHTRA Vs VISHWANATH MARANNA SHETTY

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001689-001689 / 2012
Diary number: 40796 / 2011
Advocates: Vs K. N. RAI

19 October 2012
Supreme Court
11 pages
PRADEEP KUMAR SHARMA Vs U.P.F.C. RAJPUR ROAD DEHRADUN .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007597-007597 / 2012
Diary number: 6487 / 2007
Advocates: Vs SHRISH KUMAR MISRA

19 October 2012
Supreme Court
11 pages
YOUNG MEN CHRISTIAN ASSOCIATION Vs HOLY MOTHER OF AUROBINDO ASHRAM .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007601-007602 / 2012
Diary number: 25560 / 2011
Advocates: Vs MITTER & MITTER CO.

19 October 2012
Supreme Court
19 pages
MEDHA KOTWAL LELE & ORS. Vs U.O.I. & ORS.

Bench: R.M. LODHA,ANIL R. DAVE,RANJAN GOGOI
Case number: Writ Petition (crl.) 173-177 of 1999

19 October 2012
Supreme Court
10 pages
KHODAY DISTILLERIES LTD. (NOW KHODAY INDIA LIMITED) Vs SRI MAHADESHWARA SAHAKARA SAKKARE KARKHANE LTD.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-000490-000490 / 2012
Diary number: 39068 / 2011
Advocates: SENTHIL JAGADEESAN Vs RAJESH MAHALE

19 October 2012
Supreme Court
10 pages
NAZMA Vs JAVED @ ANJUM

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001693-001693 / 2012
Diary number: 4458 / 2010
Advocates: Vs LAXMI ARVIND

19 October 2012
Supreme Court
44 pages
RAJESH AWASTHI Vs NAND LAL JAISWAL .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007600-007600 / 2012
Diary number: 1552 / 2012
Advocates: Vs DEVVRAT

18 October 2012
Supreme Court
2 pages
DHYAMAVVA Vs STATE OF KARNATAKA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002030-002030 / 2008
Diary number: 29942 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs

18 October 2012
Supreme Court
16 pages
DEVINDER @ KALA RAM Vs STATE OF HARYANA

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-000636-000636 / 2009
Diary number: 18245 / 2008
Advocates: Vs KAMAL MOHAN GUPTA

18 October 2012
Supreme Court
33 pages
SABEEHA FAIKAGE Vs UNION OF INDIA .

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000505-000505 / 2006
Diary number: 26827 / 2006
Advocates: P. SOMA SUNDARAM Vs PUKHRAMBAM RAMESH KUMAR

18 October 2012
Supreme Court
65 pages
KISHORE SAMRITE Vs STATE OF U.P. .

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-001406-001406 / 2012
Diary number: 10396 / 2011
Advocates: KAMINI JAISWAL Vs ANIL KATIYAR

18 October 2012
Supreme Court
20 pages
SATBIR @ LAKHA Vs STATE OF HARYANA

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001718-001718 / 2009
Diary number: 20602 / 2009
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

18 October 2012
Supreme Court
60 pages
ASHOK Vs RAJENDRA BHAUSAHEB MULAK

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-007591-007591 / 2012
Diary number: 30063 / 2010
Advocates: R. C. KOHLI Vs SHIVAJI M. JADHAV

18 October 2012
Supreme Court
43 pages
RATNAGIRI GAS & POWER PVT.LTD. Vs RDS PROJECTS LTD..

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-007593-007593 / 2012
Diary number: 1829 / 2012
Advocates: SHAILENDRA SWARUP Vs ASHA JAIN MADAN