Showing 8266 - 8280 of 41947 judgements
02 November 2012
Supreme Court
30 pages
SATHYA NARAYANAN Vs STATE TR.INSP.OF POLICE

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001539-001539 / 2008
Diary number: 24682 / 2008
Advocates: V. J. FRANCIS Vs B. BALAJI

02 November 2012
Supreme Court
19 pages
GWALIOR SUGAR CO.LTD. Vs ANIL GUPTA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007760-007760 / 2012
Diary number: 1002 / 2008
Advocates: BINA GUPTA Vs B. S. BANTHIA

02 November 2012
Supreme Court
38 pages
THE STATE OF MAHARASHTRA AND ETC. ETC. Vs SAEED SOHAIL SHEIKH ETC. ETC.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001735-001739 / 2012
Diary number: 4337 / 2010
Advocates: ASHA GOPALAN NAIR Vs ABHAY KUMAR

01 November 2012
Supreme Court
35 pages
NATIONAL COUNCIL FOR TEACHER EDN. Vs VENUS PUBLIC EDUCATION SOCIETY .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007749-007749 / 2012
Diary number: 7722 / 2012
Advocates: Vs VARINDER KUMAR SHARMA

01 November 2012
Supreme Court
13 pages
SUBULAXMI Vs M.D. T.NADU STATE TRANSP.CORP.

Case number: C.A. No.-007750-007750 / 2012
Diary number: 36202 / 2011
Advocates: Vs B. BALAJI

31 October 2012
Supreme Court
26 pages
PURUSHOTTAM DAS BANGUR Vs DAYANAND GUPTA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-007710-007710 / 2012
Diary number: 4977 / 2008
Advocates: SURYA KANT Vs CHIRA RANJAN ADDY

30 October 2012
Supreme Court
11 pages
M/S THAKKER SHIPPING P.LTD. Vs COMMR.OF CUSTOMS(GENERAL)

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-007696-007696 / 2012
Diary number: 1787 / 2011
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

30 October 2012
Supreme Court
5 pages
SUJIT KUMAR LENKA Vs STATE OF ORISSA .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007724-007724 / 2012
Diary number: 15610 / 2012
Advocates: Vs DUSHYANT PARASHAR

30 October 2012
Supreme Court
13 pages
UNION OF INDIA Vs DINESH PRASAD

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-001961-001961 / 2010
Diary number: 8057 / 2009
Advocates: B. KRISHNA PRASAD Vs SUSMITA LAL

30 October 2012
Supreme Court
14 pages
RAMACHANDRAN Vs STATE OF KERALA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000732-000732 / 2008
Diary number: 11283 / 2007
Advocates: P. V. DINESH Vs R. SATHISH

19 October 2012
Supreme Court
6 pages
NATIONAL INSURANCE CO.LTD. Vs MANJU MAJUMDER

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007632-007632 / 2012
Diary number: 14446 / 2006
Advocates: AVIJIT BHATTACHARJEE Vs

19 October 2012
Supreme Court
1 pages
C.C.E.& C.,VADODARA Vs M/S.GUJARAT NARMADA VALLEY FERT.CO.LTD.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-004284-004284 / 2009
Diary number: 10107 / 2009

19 October 2012
Supreme Court
25 pages
K. SURESH Vs NEW INDIA ASSURANCE CO.LTD

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-007603-007603 / 2012
Diary number: 136 / 2011
Advocates: Vs AISHWARYA BHATI

19 October 2012
Supreme Court
25 pages
SAYED MOHD. AHMED KAZMI Vs STATE, GNCTD .

Case number: Crl.A. No.-001695-001697 / 2012
Diary number: 28716 / 2012
Advocates: Vs B. V. BALARAM DAS

19 October 2012
Supreme Court
11 pages
SUMIT TOMAR Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001690-001691 / 2012
Diary number: 30738 / 2011
Advocates: Vs KULDIP SINGH