Showing 8251 - 8265 of 41947 judgements
09 November 2012
Supreme Court
12 pages
SPL.OFFICER COM.NORTH EAS.ELC.CO. Vs M/S RAGHUNATH PAPER MILLS P.LTD.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007899-007899 / 2012
Diary number: 39443 / 2010
Advocates: SURESH CHANDRA TRIPATHY Vs SHEKHAR KUMAR

09 November 2012
Supreme Court
5 pages
SATBIR SINGH Vs CHIEF OF THE ARMY STAFF,NEW DELHI&ANR.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-007939-007940 / 2012
Diary number: 2953 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL KATIYAR

09 November 2012
Supreme Court
33 pages
SHANTIBHAI J VAGHELA Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001805-001805 / 2012
Diary number: 10337 / 2011
Advocates: JYOTI MENDIRATTA Vs ARVIND KUMAR SHARMA

09 November 2012
Supreme Court
17 pages
M/S. NAGARJUNA CONSTN. CO.LTD. Vs GOVERNMENT OF INDIA

Bench: D.K. JAIN,ANIL R. DAVE
Case number: C.A. No.-007933-007933 / 2012
Diary number: 28131 / 2010
Advocates: NIKHIL NAYYAR Vs B. KRISHNA PRASAD

08 November 2012
Supreme Court
37 pages
VOLTAS LTD. Vs TESHILDAR .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008557-008557 / 2003
Diary number: 7329 / 2003
Advocates: K J JOHN AND CO Vs ASHA GOPALAN NAIR

08 November 2012
Supreme Court
37 pages
AYAAUBKHAN NOORKHAN PATHAN Vs STATE OF MAHARASHTRA .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-007728-007728 / 2012
Diary number: 32122 / 2009
Advocates: Vs ANIRUDDHA P. MAYEE

08 November 2012
Supreme Court
3 pages
AJMER ZILLA DUGDH UTPADAK SAHAKARI&ANR. Vs AJMER ZILLA DAIRY EMPLOYEES UNION &ORS.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007946-007946 / 2012
Diary number: 6503 / 2012
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs PRATIBHA JAIN

06 November 2012
Supreme Court
21 pages
TARA CHAND Vs GRAM PANCHAYAT JHUPA KHURD .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-008845-008850 / 2003
Diary number: 1292 / 2003
Advocates: R. C. GUBRELE Vs NANITA SHARMA

06 November 2012
Supreme Court
20 pages
ROHITASH KUMAR Vs OM PRAKASH SHARMA .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002133-002134 / 2004
Diary number: 18940 / 2003
Advocates: P. V. YOGESWARAN Vs SUSHMA SURI

06 November 2012
Supreme Court
3 pages
PAWAN GUPTA Vs STATE OF DELHI .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001795-001795 / 2012
Diary number: 3485 / 2011
Advocates: GAURAV AGRAWAL Vs ANIL KATIYAR

06 November 2012
Supreme Court
18 pages
VIPUL SHITAL PRASAD AGARWAL Vs STATE OF GUJARAT & ANR.

Case number: Special Leave Petition (crl.) 3672 of 2012

05 November 2012
Supreme Court
3 pages
PANNALAL RADHAKRISHNA PODDAR Vs DINKAR RAI .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001778-001779 / 2012
Diary number: 40447 / 2011
Advocates: VENKITA SUBRAMONIAM T.R Vs BINDI GIRISH DAVE

05 November 2012
Supreme Court
3 pages
MRUNALINIDEVI PUAR Vs M/S. GAEKWAD INVESTMENTS CORP.PVT.LTD&AN

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001777-001777 / 2012
Diary number: 6129 / 2012
Advocates: SUMITA RAY Vs KARANJAWALA & CO.

02 November 2012
Supreme Court
14 pages
TUKARAM KANA JOSHI & ORS. THR.POA HOLDER Vs TUKARAM KANA JOSHI . THR.POA HOLDER

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-007780-007780 / 2012
Diary number: 393 / 2012
Advocates: ANIL KUMAR Vs ANIL SHRIVASTAV

02 November 2012
Supreme Court
8 pages
GURCHARAN SINGH Vs SURJIT SINGH (D) THR. LRS.

Bench: A.K. PATNAIK
Case number: SLP(C) No.-007735-007735 / 2010
Diary number: 2448 / 2010