Judgements

21 November 2012
Supreme Court
7 pages

J.JAYALALITHA Vs C.KUPPUSAMY .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001833-001833 / 2012
Diary number: 17778 / 2007
Advocates: SRIKALA GURUKRISHNA KUMAR Vs M. A. CHINNASAMY

21 November 2012
Supreme Court
15 pages

KUNJUMON @ UNNI Vs STATE OF KERALA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000038-000038 / 2009
Diary number: 20721 / 2008
Advocates: PURNIMA BHAT Vs LIZ MATHEW

21 November 2012
Supreme Court
26 pages

MATHAI SAMUEL Vs EAPEN EAPEN (DEAD) BY LRS. .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008197-008197 / 2012
Diary number: 15389 / 2009
Advocates: T. G. NARAYANAN NAIR Vs R. SATHISH

21 November 2012
Supreme Court
10 pages

SHAILENDRA BHARDWAJ Vs CHANDRA PAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008196-008196 / 2012
Diary number: 8201 / 2012
Advocates: MD. FARMAN Vs M. R. SHAMSHAD

21 November 2012
Supreme Court
8 pages

R.K.ANAND Vs REGISTRAR,DELHI HIGH COURT

Bench: G.S. SINGHVI,AFTAB ALAM,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001393-001393 / 2008
Diary number: 25422 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs

21 November 2012
Supreme Court
13 pages

SURINDER KUMAR Vs STATE OF PUNJAB

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000579-000579 / 2009
Diary number: 32345 / 2008
Advocates: KAILASH CHAND Vs KULDIP SINGH

21 November 2012
Supreme Court
30 pages

GURMAIL SINGH Vs STATE OF PUNJAB

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-001782-001782 / 2008
Diary number: 34064 / 2006
Advocates: RUPESH KUMAR Vs

21 November 2012
Supreme Court
2 pages

ANU KUMAR Vs NEW INDIA ASSURANCE CO.LTD..

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-008187-008188 / 2012
Diary number: 40496 / 2011
Advocates: Vs AJAY PAL

20 November 2012
Supreme Court
52 pages

SANGEET Vs STATE OF HARYANA

Bench: K.S. RADHAKRISHNAN,MADAN B. LOKUR
Case number: Crl.A. No.-000490-000491 / 2011
Diary number: 31863 / 2010
Advocates: SHEKHAR PRIT JHA Vs KAMAL MOHAN GUPTA

20 November 2012
Supreme Court
26 pages

NATIONAL INS.CO.LTD. Vs BALAKRISHNAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008163-008163 / 2012
Diary number: 39070 / 2011
Advocates: MEERA AGARWAL Vs M. A. KRISHNA MOORTHY

20 November 2012
Supreme Court
13 pages

ORIENTAL INSURANCE CO. LTD. Vs SURENDRA NATH LOOMBA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-001345-001346 / 2009
Diary number: 30887 / 2007
Advocates: MEERA AGARWAL Vs M. A. CHINNASAMY

09 November 2012
Supreme Court
16 pages

C.K. JAFFER SHARIEF Vs STATE (THR C.B.I.)

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001804-001804 / 2012
Diary number: 16026 / 2012
Advocates: GOPAL SINGH Vs ARVIND KUMAR SHARMA

09 November 2012
Supreme Court
17 pages

RAM CHANDRA BHAGAT Vs STATE OF JHARKHAND

Bench: R.M. LODHA,ANIL R. DAVE,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000439-000439 / 2006
Diary number: 26514 / 2005
Advocates: DEBA PRASAD MUKHERJEE Vs RATAN KUMAR CHOUDHURI

09 November 2012
Supreme Court
18 pages

SHEORAJ SINGH AHLAWAT Vs STATE OF U.P.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001803-001803 / 2012
Diary number: 15611 / 2010
Advocates: SRIDHAR POTARAJU Vs ALOK SHUKLA

09 November 2012
Supreme Court
5 pages

JASARVINDER SINGH Vs PRESIDENT LAND ACQUISITION .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007800-007802 / 2012
Diary number: 14414 / 2007
Advocates: ANNAM D. N. RAO Vs PRANEET RANJAN