Showing 811 - 825 of 41947 judgements
14 August 2019
Supreme Court
18 pages
KUM C. YAMINI Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-006296-006296 / 2019
Diary number: 21179 / 2017

14 August 2019
Supreme Court
14 pages
THE STATE OF HIMACHAL PRADESH Vs KANSHI RAM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-006308-006308 / 2019
Diary number: 30338 / 2018
Advocates: ABHINAV MUKERJI Vs

13 August 2019
Supreme Court
15 pages
ASHOK KUMAR Vs DEPINDER SINGH DHESI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000408-000409 / 2019
Diary number: 6174 / 2019
Advocates: MADHUSMITA BORA Vs

13 August 2019
Supreme Court
11 pages
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 MUMBAI Vs M/S S.G. ASIA HOLDINGS (INDIA) PVT. LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006144-006144 / 2019
Diary number: 7604 / 2019
Advocates: ANIL KATIYAR Vs

13 August 2019
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX Vs LAXMAN DAS KHANDELWAL

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006261-006262 / 2019
Diary number: 7708 / 2019
Advocates: ANIL KATIYAR Vs

13 August 2019
Supreme Court
21 pages
ASSAM PUBLIC WORKS Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000274-000274 / 2009
Diary number: 16113 / 2009
Advocates: KAILASH PRASHAD PANDEY Vs

13 August 2019
Supreme Court
54 pages
INSTITUTION OF MECHANICAL ENGINEERS (INDIA) THROUGH ITS CHAIRMAN Vs STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: MA-002367 / 2018
Diary number: 25683 / 2018
Advocates: LIZ MATHEW Vs

13 August 2019
Supreme Court
12 pages
VENKITALAKSHMI Vs K. RAJU AND ORS.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006258-006259 / 2019
Diary number: 29865 / 2014
Advocates: (MRS. ) VIPIN GUPTA Vs

13 August 2019
Supreme Court
43 pages
MADHUKAR NIVRUTTI JAGTAP . Vs PRAMILABAI CHANDULAL PARANDEKAR (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005382-005382 / 2007
Diary number: 31196 / 2007
Advocates: SHIVAJI M. JADHAV Vs S. C. BIRLA

13 August 2019
Supreme Court
41 pages
NARESHBHAI BHAGUBHAI Vs UNION OF INDIA

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006270-006273 / 2019
Diary number: 39767 / 2018
Advocates: NACHIKETA JOSHI Vs

13 August 2019
Supreme Court
9 pages
THANKAMONY AMMA Vs OMANA AMMA N.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006147-006147 / 2019
Diary number: 42130 / 2018
Advocates: NISHE RAJEN SHONKER Vs

09 August 2019
Supreme Court
186 pages
PIONEER URBAN LAND AND INFRASTRUCTURE LIMITED Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000043 / 2019
Diary number: 1348 / 2019
Advocates: PRITHA SRIKUMAR Vs

09 August 2019
Supreme Court
33 pages
THE STATE OF ANDHRA PRADESH Vs B. RANGA REDDY (D) BY L.R.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-017486-017486 / 2017
Diary number: 3504 / 2013
Advocates: VENKAT PALWAI LAW ASSOCIATES Vs M. P. SHORAWALA

09 August 2019
Supreme Court
8 pages
WAINGANGA BAHUDDESHIYA VIKAS SANSTHA THR. PRESIDENT B.B. KARANJEKAR Vs KU. JAYA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006226-006226 / 2019
Diary number: 4406 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

09 August 2019
Supreme Court
7 pages
ANU BHANVARA ETC. Vs IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006231-006232 / 2019
Diary number: 8720 / 2018
Advocates: VARINDER KUMAR SHARMA Vs