Showing 8221 - 8235 of 41947 judgements
26 November 2012
Supreme Court
2 pages
MOHAN LAL Vs STATE OF HARYANA

Bench: CHANDRAMAULI KR. PRASAD,RANJAN GOGOI
Case number: Crl.A. No.-001866-001866 / 2012
Diary number: 5123 / 2012
Advocates: SUBHASISH BHOWMICK Vs NARESH BAKSHI

23 November 2012
Supreme Court
14 pages
CHAIRMAN LIC OF INDIA Vs A MASILAMANI

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-008263-008263 / 2012
Diary number: 17552 / 2011
Advocates: INDRA SAWHNEY Vs V. RAMASUBRAMANIAN

23 November 2012
Supreme Court
40 pages
BIHAR STATE GOVT.SEC.SCHOOL TECH.ASSN. Vs BIHAR EDU.SER.ASSN..

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-008226-008227 / 2012
Diary number: 26364 / 2010
Advocates: AMIT PAWAN Vs SAMIR ALI KHAN

23 November 2012
Supreme Court
3 pages
NASIRKHAN MAHEMOODKHAN PATHAN Vs STATE OF GUJARAT

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000647-000647 / 2012
Diary number: 1405 / 2012
Advocates: MANISHA T. KARIA Vs HEMANTIKA WAHI

22 November 2012
Supreme Court
20 pages
SURESH Vs STATE OF MADHYA PRADESH

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000300-000300 / 2009
Diary number: 37621 / 2007
Advocates: S. R. SETIA Vs C. D. SINGH

22 November 2012
Supreme Court
12 pages
BUSI KOTESWARA RAO Vs STATE OF A.P.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000454-000454 / 2009
Diary number: 24161 / 2007
Advocates: V. N. RAGHUPATHY Vs D. MAHESH BABU

22 November 2012
Supreme Court
17 pages
DEBENDRANATH NANDA Vs CHANDRA SHEKHAR KUMAR

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008206-008206 / 2012
Diary number: 31923 / 2011
Advocates: REKHA PANDEY Vs RADHA SHYAM JENA

22 November 2012
Supreme Court
12 pages
VASANTI BHAT Vs PREMLATA A AGARWAL & ANR ETC.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008202-008205 / 2012
Diary number: 123 / 2012
Advocates: HIMANSHU SHEKHAR Vs PRAMOD B. AGARWALA

22 November 2012
Supreme Court
29 pages
INDRA KUMAR PATODIA Vs RELIANCE INDS. LTD .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001837-001837 / 2012
Diary number: 28085 / 2010
Advocates: VIJAY KUMAR Vs K. R. SASIPRABHU

22 November 2012
Supreme Court
10 pages
RAM SINGH Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001712-001712 / 2008
Diary number: 36105 / 2007
Advocates: JAIL PETITION Vs MILIND KUMAR

22 November 2012
Supreme Court
17 pages
VADLAKONDA LENIN Vs STATE OF ANDHRA PRADESH

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000126-000126 / 2009
Diary number: 37591 / 2007
Advocates: SANDEEP NARAIN Vs D. MAHESH BABU

22 November 2012
Supreme Court
20 pages
BHARAT SONI ETC. Vs STATE OF CHHATISGARH

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001262-001264 / 2010
Diary number: 7971 / 2010
Advocates: SHREE PAL SINGH Vs ANIRUDDHA P. MAYEE

22 November 2012
Supreme Court
28 pages
SATISH MEHRA Vs STATE OF N.C.T. OF DELHI

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001834-001834 / 2012
Diary number: 39260 / 2011
Advocates: VISHAL ARUN Vs B. V. BALARAM DAS

22 November 2012
Supreme Court
16 pages
M/S. SHREE OM ENTERPRISES PVT LTD. Vs BSES RAJDHANI POWER LTD.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008207-008207 / 2012
Diary number: 36561 / 2009
Advocates: KAILASH CHAND Vs PRAVEEN AGRAWAL

22 November 2012
Supreme Court
17 pages
RAKESH KAPOOR Vs STATE OF H.P.

Case number: Crl.A. No.-001839-001839 / 2012
Diary number: 31980 / 2011
Advocates: SURESH CHANDRA TRIPATHY Vs Mohit Kumar Shah