Judgements

30 November 2012
Supreme Court
2 pages

ATMA RAM (D) TH. LRS. Vs UNION TERRITORY, CHANDIGARH

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-008645-008645 / 2012
Diary number: 60287 / 2007
Advocates: JYOTI MENDIRATTA Vs KIRAN BHARDWAJ

29 November 2012
Supreme Court
15 pages

HEM RAJ Vs KARTAR SINGH (D) BY LRS. .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-005096-005096 / 2005
Diary number: 14875 / 2003
Advocates: PUNIT DUTT TYAGI Vs MANOJ SWARUP

29 November 2012
Supreme Court
15 pages

STATE OF HARYANA Vs KARTAR SINGH (D) BY LRS.

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-005115-005115 / 2005
Diary number: 27478 / 2003
Advocates: KAMAL MOHAN GUPTA Vs MANOJ SWARUP

29 November 2012
Supreme Court
4 pages

HRIDYANAND SHUKLA Vs YADUPATI CHAUHAN .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000310-000310 / 2008
Diary number: 26809 / 2005
Advocates: K. S. RANA Vs V. J. FRANCIS

27 November 2012
Supreme Court
48 pages

UNION OF INDIA Vs N.R. PARMAR .

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-007514-007515 / 2005
Diary number: 26810 / 2004
Advocates: B. V. BALARAM DAS Vs RESPONDENT-IN-PERSON

27 November 2012
Supreme Court
15 pages

MADALA VENKATA NARSIMHA RAO Vs STATE OF A.P.

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000393-000393 / 2009
Diary number: 34360 / 2008
Advocates: B. S. BANTHIA Vs D. MAHESH BABU

27 November 2012
Supreme Court
31 pages

M/S LAXMI DYECHEM Vs STATE OF GUJARAT .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001870-001909 / 2012
Diary number: 3732 / 2011
Advocates: A. VENAYAGAM BALAN Vs HEMANTIKA WAHI

27 November 2012
Supreme Court
19 pages

RAJU @ BALACHANDRAN Vs STATE OF TAMIL NADU

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-001614-001614 / 2009
Diary number: 28347 / 2007
Advocates: R. V. KAMESHWARAN Vs M. YOGESH KANNA

27 November 2012
Supreme Court
44 pages

GURPAL SINGH Vs HIGH COURT OF JUDICATURE FOR RAJASTHAN

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: W.P.(C) No.-000200-000200 / 2006
Diary number: 9360 / 2006
Advocates: Vs SUNIL KUMAR JAIN

27 November 2012
Supreme Court
39 pages

COMMNR.OF CENTRAL EXCISE,NEW DELHI Vs M/S.CONNAUGHT PLAZA REST.(P)LTD.N.D.

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-005307-005308 / 2003
Diary number: 12155 / 2003
Advocates: Vs RAJESH KUMAR

27 November 2012
Supreme Court
8 pages

CIPLA LTD Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008479-008480 / 2012
Diary number: 37021 / 2012

26 November 2012
Supreme Court
12 pages

PADMAKAR TUKARAM BHAVNAGARE Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001859-001860 / 2012
Diary number: 18106 / 2012
Advocates: ANAGHA S. DESAI Vs ASHA GOPALAN NAIR

26 November 2012
Supreme Court
4 pages

JASVIR KAUR Vs STATE OF PUNJAB

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001961-001961 / 2012
Diary number: 7060 / 2012
Advocates: J. P. DHANDA Vs KULDIP SINGH

26 November 2012
Supreme Court
15 pages

ALOK KUMAR PANDIT Vs STATE OF ASSAM .

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: C.A. No.-008499-008499 / 2012
Diary number: 32669 / 2010
Advocates: AMIT PAWAN Vs CORPORATE LAW GROUP

26 November 2012
Supreme Court
2 pages

VENKATESH R. Vs DIVISIONAL MANAGER, KSRTC

Bench: CHANDRAMAULI KR. PRASAD,RANJAN GOGOI
Case number: C.A. No.-008468-008468 / 2012
Diary number: 32148 / 2011
Advocates: ANJANA CHANDRASHEKAR Vs S. N. BHAT