Showing 8191 - 8205 of 41947 judgements
03 December 2012
Supreme Court
8 pages
SALAHA BEGAUM Vs SPECIAL LAND ACQUISITION OFFICER

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-006414-006414 / 2012
Diary number: 9473 / 2006
Advocates: R. D. UPADHYAY Vs ANITHA SHENOY

03 December 2012
Supreme Court
34 pages
N.V.SUBBA RAO Vs STATE,INSP.OF POLICE,C.B.I./S.P.E.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001688-001688 / 2008
Diary number: 8064 / 2008
Advocates: A. VENAYAGAM BALAN Vs B. KRISHNA PRASAD

03 December 2012
Supreme Court
37 pages
SATYA JAIN(D) Vs ANIS AHMED RUSHDIE(D) TR.LRS..

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008653-008653 / 2012
Diary number: 1209 / 2012
Advocates: ARUNA GUPTA Vs SANJAY SHARAWAT

03 December 2012
Supreme Court
10 pages
JODHBIR SINGH Vs STATE OF PUNJAB

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001971-001971 / 2012
Diary number: 35173 / 2011
Advocates: Vs KULDIP SINGH

03 December 2012
Supreme Court
20 pages
RAM KARAN GUPTA Vs J.S. EXIM LTD .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008652-008652 / 2012
Diary number: 37708 / 2011
Advocates: DHARMENDRA KUMAR SINHA Vs JAGJIT SINGH CHHABRA

03 December 2012
Supreme Court
34 pages
PRAVIN GADA Vs CENTRAL BANK OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008658-008660 / 2012
Diary number: 34640 / 2011
Advocates: Vs DUA ASSOCIATES

03 December 2012
Supreme Court
53 pages
S.B.I Vs PALAK MODI & ANR.ETC.

Case number: C.A. No.-007841-007842 / 2012
Diary number: 38567 / 2011
Advocates: SANJAY KAPUR Vs ARTI SINGH

03 December 2012
Supreme Court
2 pages
ANITHA KAMATH Vs M/S.VISHWA KUTUMB

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000433-000433 / 2012
Diary number: 35449 / 2010
Advocates: Vs ABHIJEET SINHA

03 December 2012
Supreme Court
1 pages
MILAN KRISHNA ROY Vs STATE OF WEST BENGAL

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001981-001981 / 2012
Diary number: 38193 / 2011
Advocates: CHANCHAL KUMAR GANGULI Vs SUBHASISH BHOWMICK

03 December 2012
Supreme Court
7 pages
NATIONAL BANK OF OMAN Vs BARAKARA ABDUL AZIZ & ANR.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Special Leave Petition (crl.) 9098 of 2012

30 November 2012
Supreme Court
26 pages
DY.INSPECTOR GEN.OF POLICE Vs S.SAMUTHIRAM

Case number: C.A. No.-008513-008513 / 2012
Diary number: 30656 / 2008
Advocates: B. BALAJI Vs BALAJI SRINIVASAN

30 November 2012
Supreme Court
54 pages
BHUPENDRA NATH HAZARIKA Vs STATE OF ASSAM .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008514-008515 / 2012
Diary number: 35822 / 2008
Advocates: PRASHANT BHUSHAN Vs CORPORATE LAW GROUP

30 November 2012
Supreme Court
6 pages
DNYANESHWAR HAIBHAU KULAL Vs STATE OF MAHARASHTRA

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: Crl.A. No.-001963-001963 / 2012
Diary number: 29633 / 2008
Advocates: MINAKSHI VIJ Vs ASHA GOPALAN NAIR

30 November 2012
Supreme Court
12 pages
CHIEF COMM., CEN. EX.&CUST., LUCK.&ORS. Vs PRABHAT SINGH

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-008635-008635 / 2012
Diary number: 22122 / 2012
Advocates: ARVIND KUMAR SHARMA Vs S. K. VERMA

30 November 2012
Supreme Court
10 pages
PRAMOD BHANUDAS SOUNDANKAR Vs STATE OF MAHARASHTRA

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001960-001960 / 2012
Diary number: 23738 / 2012
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR