Showing 8176 - 8190 of 41947 judgements
06 December 2012
Supreme Court
7 pages
DIMPEY GUJRAL & ORS. Vs U.T.CHANDIGARH & ORS

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Transfer Petition (Crl.) 115 of 2012

05 December 2012
Supreme Court
7 pages
JAWAHAR PUNEKAR Vs STATE OF MAHRASHTRA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001040-001040 / 2008
Diary number: 11767 / 2006
Advocates: S. RAJAPPA Vs ASHA GOPALAN NAIR

05 December 2012
Supreme Court
5 pages
LAKHAN Vs STATE OF MADHYA PRADESH

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000189-000189 / 2009
Diary number: 39 / 2008
Advocates: S. CHANDRA SHEKHAR Vs C. D. SINGH

05 December 2012
Supreme Court
10 pages
SAHARA INDIA REAL ESTATE EXCH.COR.LD.&AN Vs SECURITIES & EXCH.BOARD OF INDIA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-008643-008643 / 2012
Diary number: 39650 / 2012
Advocates: GAURAV KEJRIWAL Vs K J JOHN AND CO

05 December 2012
Supreme Court
7 pages
UNION OF INDIA Vs GOBINDA PRASAD MULA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-008772-008772 / 2012
Diary number: 35765 / 2008
Advocates: B. KRISHNA PRASAD Vs SARLA CHANDRA

05 December 2012
Supreme Court
86 pages
PURNO AGITOK SANGMA Vs PRANAB MUKHERJEE

Case number: Election Petition 1 of 2012

04 December 2012
Supreme Court
18 pages
GUDU RAM Vs STATE OF H.P.

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000862-000862 / 2008
Diary number: 6280 / 2008
Advocates: Vs NARESH K. SHARMA

04 December 2012
Supreme Court
56 pages
JAYESH DHANESH GORAGANDHI Vs MUNINCIPAL CORP.OF GR.MUMBAI .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008708-008709 / 2012
Diary number: 36426 / 2009
Advocates: P. N. PURI Vs BHARGAVA V. DESAI

04 December 2012
Supreme Court
4 pages
KERALA FINANCIAL CORP. Vs C.G.NARAYANAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-001118-001118 / 2011
Diary number: 31402 / 2010
Advocates: P. V. DINESH Vs NISHE RAJEN SHONKER

04 December 2012
Supreme Court
16 pages
JEETU @ JITENDERA Vs STATE OF CHHATTISGARH

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(Crl) No.-008234-008234 / 2012
Diary number: 33016 / 2012

04 December 2012
Supreme Court
35 pages
SURJIT SARKAR Vs STATE OF WEST BENGAL

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-002026-002026 / 2009
Diary number: 18188 / 2009
Advocates: RAUF RAHIM Vs ABHIJIT SENGUPTA

04 December 2012
Supreme Court
5 pages
SASIKUMAR Vs STATE OF KERALA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001987-001987 / 2012
Diary number: 60436 / 2011
Advocates: SENTHIL JAGADEESAN Vs JOGY SCARIA

04 December 2012
Supreme Court
105 pages
STATE OF GUJARAT Vs MANOHARSINHJI PRADYUMANSINHJI JADEJA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000612-000612 / 2002
Diary number: 18204 / 2001
Advocates: HEMANTIKA WAHI Vs ANIP SACHTHEY

03 December 2012
Supreme Court
12 pages
KRISHAN LAL Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001972-001973 / 2012
Diary number: 26681 / 2011
Advocates: ARUN KUMAR BERIWAL Vs T. MAHIPAL

03 December 2012
Supreme Court
3 pages
S.B.I Vs MINSHU SAXENA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007843-007843 / 2012
Diary number: 3593 / 2012
Advocates: SANJAY KAPUR Vs PRAVEENA GAUTAM