Showing 8161 - 8175 of 41947 judgements
11 December 2012
Supreme Court
12 pages
KUMARI SHAIMA JAFARI Vs IRPHAN @ GULFAM .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-002093-002094 / 2012
Diary number: 34925 / 2012
Advocates: SHAKIL AHMED SYED Vs

11 December 2012
Supreme Court
22 pages
SANJEEV KR. SAMRAT Vs NATIONAL INSURANCE CO. LTD. .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008925-008925 / 2012
Diary number: 16772 / 2006
Advocates: K J JOHN AND CO Vs M. K. DUA

11 December 2012
Supreme Court
44 pages
OMA @ OMPRAKASH Vs STATE OF TAMILNADU

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000143-000143 / 2007
Diary number: 29418 / 2006
Advocates: SANJAY JAIN Vs M. YOGESH KANNA

11 December 2012
Supreme Court
14 pages
KUKAPALLI MOHAN RAO Vs STATE OF A.P.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000316-000316 / 2008
Diary number: 17748 / 2007
Advocates: AJAY SHARMA Vs D. MAHESH BABU

11 December 2012
Supreme Court
37 pages
PURNO AGITOK SANGMA Vs PRANAB MUKHERJEE

Bench: ALTAMAS KABIR,P. SATHASIVAM,SURINDER SINGH NIJJAR,J. CHELAMESWAR,RANJAN GOGOI
Case number: Election Petition 1 of 2012

10 December 2012
Supreme Court
14 pages
NARAIN PANDEY Vs PANNALAL PANDEY

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-006363-006363 / 2004
Diary number: 20069 / 2004
Advocates: R. D. UPADHYAY Vs DINESH KUMAR GARG

10 December 2012
Supreme Court
4 pages
TOK TADE Vs NABAM AMAS

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002023-002023 / 2012
Diary number: 23952 / 2010
Advocates: RAJIV MEHTA Vs ANIL SHRIVASTAV

10 December 2012
Supreme Court
7 pages
SURAT SINGH Vs STATE OF UTTARANCHAL

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-002022-002022 / 2012
Diary number: 23568 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs RAJENDER PRASAD

07 December 2012
Supreme Court
87 pages
RITESH SINHA Vs STATE OF UTTAR PRADESH

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-002003-002003 / 2012
Diary number: 27352 / 2010
Advocates: SENTHIL JAGADEESAN Vs SANJAY KUMAR TYAGI

07 December 2012
Supreme Court
9 pages
GURMINDER SINGH KANG Vs SHIV PRASAD SINGH .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-008819-008819 / 2012
Diary number: 7644 / 2004
Advocates: MAYA RAO Vs GOPAL SINGH

07 December 2012
Supreme Court
9 pages
STATE OF KARNATAKA Vs VIVEKANANDA M HALLUR .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008803-008805 / 2012
Diary number: 11056 / 2010
Advocates: V. N. RAGHUPATHY Vs MOHAN PANDEY

06 December 2012
Supreme Court
37 pages
AKIL @ JAVED Vs STATE OF NCT OF DELHI

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001735-001735 / 2009
Diary number: 15854 / 2007
Advocates: Vs ANIL KATIYAR

06 December 2012
Supreme Court
23 pages
SRI BHAGWAN Vs STATE OF U.P.

Bench: SWATANTER KUMAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001709-001709 / 2009
Diary number: 18244 / 2009
Advocates: M. P. SHORAWALA Vs ANUVRAT SHARMA

06 December 2012
Supreme Court
3 pages
JAYENDRA SINGH Vs STATE OF M.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000534-000534 / 2009
Diary number: 4128 / 2008
Advocates: VIJAY PANJWANI Vs C. D. SINGH

06 December 2012
Supreme Court
2 pages
PAWAN KUMAR Vs STATE OF RAJASTHAN

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001078-001080 / 2009
Diary number: 35862 / 2007
Advocates: B. SUNITA RAO Vs MILIND KUMAR