Showing 8146 - 8160 of 41947 judgements
13 December 2012
Supreme Court
34 pages
MANOHAR Vs STATE OF MAHARASHTRA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: C.A. No.-009095-009095 / 2012
Diary number: 8197 / 2009
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs ASHA GOPALAN NAIR

13 December 2012
Supreme Court
15 pages
STATE OF PUNJAB Vs GIAN CHAND .

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: C.A. No.-009007-009007 / 2012
Diary number: 29201 / 2008
Advocates: KULDIP SINGH Vs PRAGATI NEEKHRA

13 December 2012
Supreme Court
8 pages
STATE OF M.P. Vs SANDHYA TOMAR

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-009028-009028 / 2012
Diary number: 12359 / 2009
Advocates: B. S. BANTHIA Vs NIRAJ SHARMA

13 December 2012
Supreme Court
29 pages
JEEWAN Vs STATE OF UTTARKHAND

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-001275-001275 / 2009
Diary number: 1181 / 2009
Advocates: BINU TAMTA Vs JATINDER KUMAR BHATIA

13 December 2012
Supreme Court
56 pages
ANJU CHAUDHARY Vs STATE OF U.P.& ANR.

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Special Leave Petition (crl.) 9475 of 2008

12 December 2012
Supreme Court
47 pages
MOHAMMAD KHALIL CHISTI Vs STATE OF RAJASTHAN .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000634-000634 / 2012
Diary number: 5287 / 2012
Advocates: GAURAV AGRAWAL Vs PRAGATI NEEKHRA

12 December 2012
Supreme Court
26 pages
KASHMIR KAUR Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000915-000916 / 2008
Diary number: 18672 / 2006
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

12 December 2012
Supreme Court
20 pages
DEOKI PANJHIYARA Vs SHAHSHI BHUSHAN NARAYAN AZAD

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002032-002033 / 2012
Diary number: 22954 / 2010
Advocates: GAURAV AGRAWAL Vs RATAN KUMAR CHOUDHURI

11 December 2012
Supreme Court
42 pages
AJAY MAKEN Vs ADESH KUMAR GUPTA

Case number: C.A. No.-008919-008919 / 2012
Diary number: 26621 / 2011
Advocates: ATISHI DIPANKAR Vs KARANJAWALA & CO.

11 December 2012
Supreme Court
65 pages
KOTAK MAHINDRA BANK LTD. Vs HINDUSTAN NATIONAL GLASS & IND.LTD.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-008916-008916 / 2012
Diary number: 33106 / 2009
Advocates: SENTHIL JAGADEESAN Vs KHAITAN & CO.

11 December 2012
Supreme Court
17 pages
GIRISH CHANDRA GUPTA Vs U.P INDL.DEV.CORPN.LTD

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-008920-008920 / 2012
Diary number: 28057 / 2011
Advocates: T. MAHIPAL Vs RAKESH UTTAMCHANDRA UPADHYAY

11 December 2012
Supreme Court
11 pages
C.C.E.,VADODARA Vs GUJARAT NARMADA VALLEY FER. CO. LTD.

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: C.A. No.-004189-004196 / 2010
Diary number: 19006 / 2009
Advocates: B. KRISHNA PRASAD Vs

11 December 2012
Supreme Court
28 pages
BHASKAR LAXMAN JADHAV Vs KARAMVEER KAKASAHEB WAGH EDU.STY..

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: SLP(C) No.-030469-030469 / 2009
Diary number: 26090 / 2009
Advocates: Vs ANIRUDDHA P. MAYEE

11 December 2012
Supreme Court
12 pages
KUMARI SHAIMA JAFARI Vs IRPHAN @ GULFAM .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-002093-002094 / 2012
Diary number: 34925 / 2012
Advocates: SHAKIL AHMED SYED Vs

11 December 2012
Supreme Court
34 pages
U.SREE Vs U.SRINIVAS

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-008927-008928 / 2012
Diary number: 5845 / 2012
Advocates: K. SARADA DEVI Vs SHOBHA RAMAMOORTHY