Showing 8131 - 8145 of 41947 judgements
13 December 2012
Supreme Court
40 pages
RADHAKRISHNA NAGESH Vs STATE OF A.P.

Bench: SWATANTER KUMAR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001707-001707 / 2009
Diary number: 9349 / 2009
Advocates: V. N. RAGHUPATHY Vs D. BHARATHI REDDY

13 December 2012
Supreme Court
30 pages
HARADHAN DAS Vs STATE OF WEST BENGAL

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000148-000148 / 2007
Diary number: 11530 / 2006
Advocates: ROHIT MINOCHA Vs ABHIJIT SENGUPTA

13 December 2012
Supreme Court
26 pages
KRISHAN Vs STATE OF HARYANA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000766-000766 / 2008
Diary number: 60140 / 2008
Advocates: KAILASH CHAND Vs KAMAL MOHAN GUPTA

13 December 2012
Supreme Court
26 pages
KISHAN CHAND Vs STATE OF HARYANA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-001375-001375 / 2008
Diary number: 21041 / 2008
Advocates: SATYENDRA KUMAR Vs NARESH BAKSHI

13 December 2012
Supreme Court
23 pages
SUKHDEV SINGH Vs STATE OF HARYANA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-002118-002118 / 2008
Diary number: 15228 / 2008
Advocates: SHIV KUMAR SURI Vs

13 December 2012
Supreme Court
21 pages
SANDESH @ SAINATH KAILASH ABHANG Vs STATE OF MAHARASHTRA

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-008109-008109 / 2011
Diary number: 22993 / 2011
Advocates: MITHILESH KUMAR SINGH Vs ASHA GOPALAN NAIR

13 December 2012
Supreme Court
11 pages
ASHOK KUMAR Vs STATE OF UTTARAKHAND .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-002038-002038 / 2012
Diary number: 15890 / 2012
Advocates: SUNIL KUMAR JAIN Vs VIVEK GUPTA

13 December 2012
Supreme Court
67 pages
COURT ON ITS OWN MOTION Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: W.P.(C) No.-000284-000284 / 2012
Diary number: 22953 / 2012

13 December 2012
Supreme Court
41 pages
PRIYA GUPTA Vs ADDL.SEC.MIN.OF HEALTH&FAMILY WELF

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: CONMT.PET.(C) No.-000195-000196 / 2012
Diary number: 19136 / 2012
Advocates: BY COURTS MOTION Vs SIDDHARTHA CHOWDHURY

13 December 2012
Supreme Court
41 pages
YANAB SHEIKH @ GAGU Vs STATE OF WEST BENGAL

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-000905-000905 / 2009
Diary number: 27330 / 2007
Advocates: SHEKHAR KUMAR Vs ABHIJIT SENGUPTA

13 December 2012
Supreme Court
3 pages
NATIONAL BOARD OF EXAMINATIONS Vs AMI RAJESH SHAH .

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-008994-008994 / 2012
Diary number: 4100 / 2012
Advocates: KAUSHIK PODDAR Vs ANAGHA S. DESAI

13 December 2012
Supreme Court
2 pages
SURYABHAN Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001204-001204 / 2009
Diary number: 1906 / 2007
Advocates: Vs ASHA GOPALAN NAIR

13 December 2012
Supreme Court
28 pages
SAHABUDDIN Vs STATE OF ASSAM

Bench: SWATANTER KUMAR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000629-000629 / 2010
Diary number: 6936 / 2009
Advocates: Vs CORPORATE LAW GROUP

13 December 2012
Supreme Court
38 pages
AKHILESH YADAV Vs VISHWANATH CHATURVEDI .

Bench: ALTAMAS KABIR,H.L. DATTU
Case number: R.P.(C) No.-000272-000272 / 2007
Diary number: 7644 / 2007
Advocates: BHATIA Vs SANTOSH KUMAR TRIPATHI

13 December 2012
Supreme Court
51 pages
SECR.,MIN.OF H.& W.,GOVT.OF MAHARASHTRA Vs S.C.MALTE .

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-009020-009021 / 2012
Diary number: 16860 / 2008
Advocates: ANIRUDDHA P. MAYEE Vs ABHIJAT P. MEDH