Showing 8116 - 8130 of 41947 judgements
14 December 2012
Supreme Court
10 pages
RAM VISWAS Vs STATE OF M.P.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002048-002048 / 2012
Diary number: 5041 / 2012
Advocates: S. C. PATEL Vs

14 December 2012
Supreme Court
21 pages
CHANDRADHOJA SAHU Vs STATE OF ORISSA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-009085-009085 / 2012
Diary number: 17473 / 2009
Advocates: ARUNA GUPTA Vs MILIND KUMAR

14 December 2012
Supreme Court
11 pages
KUMAR ETC.ETC. Vs KARNATAKA INDUSL.COOP.BANK LTD.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002049-002066 / 2012
Diary number: 17249 / 2011
Advocates: SHANKAR DIVATE Vs

14 December 2012
Supreme Court
25 pages
ATTAR SINGH Vs STATE OF MAHARASHTRA

Bench: SWATANTER KUMAR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001091-001091 / 2010
Diary number: 31220 / 2009
Advocates: MANJEET CHAWLA Vs ASHA GOPALAN NAIR

14 December 2012
Supreme Court
24 pages
LAHU KAMLAKAR PATIL Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000114-000114 / 2008
Diary number: 20899 / 2007
Advocates: K. N. RAI Vs ASHA GOPALAN NAIR

14 December 2012
Supreme Court
19 pages
PRADIP KUMAR Vs UNION OF INDIA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-009082-009082 / 2012
Diary number: 30867 / 2012
Advocates: NIKHIL JAIN Vs B. KRISHNA PRASAD

14 December 2012
Supreme Court
21 pages
SR.DIVNL.RETAIL SALES MGR. TR. POA HOLDR Vs ASHOK SHANKARLAL GWALANI

Bench: SWATANTER KUMAR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009101-009101 / 2012
Diary number: 33851 / 2010
Advocates: Vs PRASHANT BHUSHAN

14 December 2012
Supreme Court
32 pages
MST.PARAM PAL SINGH TR.FATHER Vs M/S NATIONAL INSURANCE CO.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-009084-009084 / 2012
Diary number: 25192 / 2007
Advocates: NIKHIL JAIN Vs M. K. DUA

13 December 2012
Supreme Court
56 pages
ANJU CHAUDHARY Vs STATE OF U.P.

Bench: SWATANTER KUMAR,MADAN B. LOKUR
Case number: Crl.A. No.-002039-002039 / 2012
Diary number: 34461 / 2008
Advocates: KAUSHIK PODDAR Vs APARNA BHAT

13 December 2012
Supreme Court
47 pages
PARSHAVANATH CHARITABLE TRUST Vs ALL INDIA COUNCIL FOR TECH.EDU& ORS.

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: C.A. No.-009048-009048 / 2012
Diary number: 28131 / 2012
Advocates: Vs ASHA GOPALAN NAIR

13 December 2012
Supreme Court
58 pages
VINAY TYAGI Vs IRSHAD ALI @ DEEPAK .

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: Crl.A. No.-002040-002041 / 2012
Diary number: 27725 / 2009
Advocates: C. D. SINGH Vs NARENDRA KUMAR

13 December 2012
Supreme Court
87 pages
MAA VAISHNO DEVI MAHILA MAHAVIDYALAYA Vs STATE OF U.P..

Bench: A.K. PATNAIK,SWATANTER KUMAR
Case number: W.P.(C) No.-000276-000276 / 2012
Diary number: 21761 / 2012
Advocates: GAURAV AGRAWAL Vs C. D. SINGH

13 December 2012
Supreme Court
30 pages
BIHAR PUBLIC SERVICE COMMN. Vs SAIYED HUSSAIN ABBAS RIZWI

Bench: SWATANTER KUMAR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009052-009052 / 2012
Diary number: 19690 / 2011
Advocates: NAVIN PRAKASH Vs FOX MANDAL & CO.

13 December 2012
Supreme Court
29 pages
DIRCTOR GENERAL OF POSTS Vs K.CHANDRASHEKAR RAO

Bench: SWATANTER KUMAR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009049-009049 / 2012
Diary number: 12972 / 2009
Advocates: ARVIND KUMAR SHARMA Vs

13 December 2012
Supreme Court
23 pages
STATE OF U.P. Vs ASHOK KUMAR NIGAM

Bench: SWATANTER KUMAR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009029-009029 / 2012
Diary number: 36145 / 2009
Advocates: KAMLENDRA MISHRA Vs SHAKIL AHMED SYED