Judgements

04 January 2013
Supreme Court
1 pages

PROJECT DIR., LOK JAMBISH PARISHAD Vs ZEBUNISSHA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-004059-004059 / 2007
Diary number: 23184 / 2006
Advocates: Vs DHARMENDRA KUMAR SINHA

04 January 2013
Supreme Court
13 pages

COLLECTOR DIST.GWALIOR Vs CINE EXHIBITORS P.LTD.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000281-000282 / 2012
Diary number: 797 / 2011
Advocates: Vs SUSHIL KUMAR JAIN

04 January 2013
Supreme Court
21 pages

MOOKKIAH Vs STATE TR.INSP. OF POLICE, TAMIL NADU

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002085-002085 / 2008
Diary number: 24895 / 2008
Advocates: V. N. RAGHUPATHY Vs M. YOGESH KANNA

04 January 2013
Supreme Court
18 pages

ASHABAI Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001062-001062 / 2008
Diary number: 16585 / 2007
Advocates: NARESH KUMAR Vs ASHA GOPALAN NAIR

04 January 2013
Supreme Court
4 pages

G.M. SOUTH EASTERN RAILWAY Vs BENULAL MUKHERJEE .

Bench: SURINDER SINGH NIJJAR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-000077-000077 / 2013
Diary number: 11042 / 2004
Advocates: SHREEKANT N. TERDAL Vs K. S. RANA

04 January 2013
Supreme Court
17 pages

EXTRA JUDL.EXEC.VICTIM FAMILIES ASSN&ANR Vs UNION OF INDIA & ANR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Writ Petition (crl.) 129 of 2012

03 January 2013
Supreme Court
18 pages

MANAGER, NATIONAL INSURANCE CO.LTD. Vs SAJU P.PAUL

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-000005-000005 / 2013
Diary number: 20036 / 2011
Advocates: M. K. DUA Vs KIRAN BHARDWAJ

03 January 2013
Supreme Court
36 pages

GHULAM NABI DAR Vs STATE OF J & K .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-000006-000007 / 2013
Diary number: 12096 / 2008
Advocates: Vs SUNIL FERNANDES

03 January 2013
Supreme Court
14 pages

MD.FAIZAN AHMAD @ KALLU Vs STATE OF BIHAR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000011-000011 / 2013
Diary number: 2576 / 2012
Advocates: MANISH KUMAR SARAN Vs GOPAL SINGH

03 January 2013
Supreme Court
25 pages

VAJRESH VENKATRAY ANVEKAR Vs STATE OF KARNATAKA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000012-000012 / 2013
Diary number: 40518 / 2011
Advocates: Vs V. N. RAGHUPATHY

03 January 2013
Supreme Court
12 pages

N.KANNAPAN Vs STATE(U.T) ANDAMAN & NICOBAR ISLANDS

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Special Leave Petition (crl.) 7532 of 2012

14 December 2012
Supreme Court
23 pages

SOMAN Vs STATE OF KERALA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001533-001534 / 2005
Diary number: 779 / 2005
Advocates: T. V. GEORGE Vs M. T. GEORGE

14 December 2012
Supreme Court
9 pages

PARAMJEET BATRA Vs STATE OF UTTARAKHAND .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-002069-002069 / 2012
Diary number: 31838 / 2011
Advocates: (MRS. ) VIPIN GUPTA Vs ABHISHEK ATREY

14 December 2012
Supreme Court
9 pages

CHANDRALEKHA Vs STATE OF RAJASTHAN

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-002070-002070 / 2012
Diary number: 35443 / 2011
Advocates: S. R. SETIA Vs PRAGATI NEEKHRA

14 December 2012
Supreme Court
21 pages

Y.K. SINGLA Vs PUNJAB NATIONAL BANK .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-009087-009087 / 2012
Diary number: 11699 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs MITTER & MITTER CO.