Showing 8086 - 8100 of 41947 judgements
08 January 2013
Supreme Court
26 pages
SUBHASH CHAND Vs STATE(DELHI ADMINISTRATION)

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000050-000050 / 2013
Diary number: 22328 / 2011
Advocates: HARISH PANDEY Vs ANIL KATIYAR

08 January 2013
Supreme Court
21 pages
VENKATESHA Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000135-000135 / 2005
Diary number: 25958 / 2004
Advocates: JAIL PETITION Vs

08 January 2013
Supreme Court
5 pages
PATTARVAYAL KANAKAN Vs STATE OF KERALA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-001163-001163 / 2009
Diary number: 15092 / 2008
Advocates: P. V. DINESH Vs LIZ MATHEW

08 January 2013
Supreme Court
21 pages
RISHI PAL Vs STATE OF UTTARKHAND

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000928-000928 / 2009
Diary number: 29156 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs ABHISHEK ATREY

08 January 2013
Supreme Court
13 pages
MUNICIPAL CORP.RAJASTHAN Vs SANJEEV SACHDEVA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000240-000240 / 2013
Diary number: 12819 / 2009
Advocates: DHARMENDRA KUMAR SINHA Vs PRATIBHA JAIN

08 January 2013
Supreme Court
7 pages
NAND KISHORE MISHRA Vs U.O.I.

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-000377-000378 / 2013
Diary number: 5552 / 2011
Advocates: VARINDER KUMAR SHARMA Vs ANIL KATIYAR

07 January 2013
Supreme Court
27 pages
HARYANA POWER GEN.CORP.LTD. Vs HARKESH CHAND .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000100-000100 / 2013
Diary number: 31919 / 2010
Advocates: RAJESH MAHALE Vs ANIS AHMED KHAN

07 January 2013
Supreme Court
17 pages
PARBIN ALI Vs STATE OF ASSAM

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001037-001037 / 2008
Diary number: 862 / 2007
Advocates: JAIL PETITION Vs CORPORATE LAW GROUP

07 January 2013
Supreme Court
19 pages
HARDEVINDER SINGH Vs PARAMJIT SINGH .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000102-000102 / 2013
Diary number: 35527 / 2011
Advocates: JASPREET GOGIA Vs K. K. MOHAN

07 January 2013
Supreme Court
13 pages
DIRECTOR OF INCOME TAX(EXEMPN)N.DELHI Vs RAUNAQ EDUCATION FOUNDATION

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-000090-000090 / 2013
Diary number: 29989 / 2008
Advocates: B. V. BALARAM DAS Vs RAJIV TYAGI

07 January 2013
Supreme Court
3 pages
ASHISH DIXIT Vs STATE OF U.P.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000043-000043 / 2013
Diary number: 31078 / 2010
Advocates: RAVINDRA KESHAVRAO ADSURE Vs KAUSHAL YADAV

07 January 2013
Supreme Court
3 pages
REGISTRAR OF JADAVPUR UNIVERSITY Vs ARINDAM DUTTA GUPTA

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-000109-000109 / 2013
Diary number: 34214 / 2012
Advocates: KUNAL CHATTERJI Vs BIJAN KUMAR GHOSH

07 January 2013
Supreme Court
29 pages
HEMA Vs STATE TR.INSP.OF POLICE MADRAS

Bench: P. SATHASIVAM,RANJAN GOGOI,V. GOPALA GOWDA
Case number: Crl.A. No.-000031-000031 / 2013
Diary number: 23245 / 2011
Advocates: P. SOMA SUNDARAM Vs ARVIND KUMAR SHARMA

07 January 2013
Supreme Court
0 pages
RAJ PAL Vs STATE OF HARAYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000517-000517 / 2008
Diary number: 5897 / 2008
Advocates: ANUPAM LAL DAS Vs KAMAL MOHAN GUPTA

04 January 2013
Supreme Court
3 pages
BD.OF GOVERNERS IN SUP.OF MED.COUN.OF(I) Vs VYDEHI INST.OF MED.SC.& RES.CEN.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-007755-007756 / 2012
Diary number: 31201 / 2012
Advocates: Vs SANJAY JAIN