Judgements

Showing 796 - 810 of 41947 judgements
19 August 2019
Supreme Court
10 pages
SALEEM AHMED Vs STATE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001244-001244 / 2019
Diary number: 37863 / 2018
Advocates: ANIL KUMAR GAUTAM Vs

19 August 2019
Supreme Court
18 pages
SOUTH DELHI MUNICIPAL CORPORATION Vs M/S. TODAY HOMES AND INFRASTRUCTURE PVT. LTD. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006377-006378 / 2019
Diary number: 4405 / 2016
Advocates: PRAVEEN SWARUP Vs

19 August 2019
Supreme Court
27 pages
TARUN JIT TEJPAL Vs THE STATE OF GOA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001246-001246 / 2019
Diary number: 5143 / 2018
Advocates: SARVESH SINGH BAGHEL Vs

19 August 2019
Supreme Court
15 pages
UNION OF INDIA Vs MOHIUDDIN MASOOD

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-006419-006419 / 2019
Diary number: 7581 / 2018
Advocates: B. V. BALARAM DAS Vs

19 August 2019
Supreme Court
41 pages
ASSOCIATION OF MEDICAL SUPER SPECIALITY ASPIRANTS AND RESIDENTS Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: W.P.(C) No.-000376 / 2018
Diary number: 10415 / 2018
Advocates: HARSH PARASHAR Vs

16 August 2019
Supreme Court
11 pages
P. T. SREENARAYANAN UNNI Vs STATE OF KERALA .

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-008168-008168 / 2010
Diary number: 34744 / 2008
Advocates: T. G. NARAYANAN NAIR Vs G. PRAKASH

16 August 2019
Supreme Court
14 pages
SUNITA TOKAS Vs NEW INDA INSURANCE CO. LTD.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006339-006339 / 2019
Diary number: 42580 / 2017
Advocates: MANJEET CHAWLA Vs

14 August 2019
Supreme Court
4 pages
UDIA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: Crl.A. No.-002267-002268 / 2009
Diary number: 167 / 2009
Advocates: KRISHNA PAL SINGH Vs C. D. SINGH

14 August 2019
Supreme Court
9 pages
VINOD SINGH NEGI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001234-001234 / 2019
Diary number: 1660 / 2019
Advocates: ROHIT KUMAR SINGH Vs

14 August 2019
Supreme Court
26 pages
SEEMA SAPRA Vs COURT ON ITS OWN MOTION

Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001238 / 2019
Diary number: 10342 / 2016
Advocates: PETITIONER-IN-PERSON Vs

14 August 2019
Supreme Court
13 pages
STATE OF RAJASTHAN Vs SHIV DAYAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007363-007363 / 2000
Diary number: 15371 / 1999
Advocates: MILIND KUMAR Vs S. K. BHATTACHARYA

14 August 2019
Supreme Court
6 pages
THE STATE OF JHARKHAND Vs GOPAL PRASAD MANDAL

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-003990-003990 / 2009
Diary number: 31328 / 2008
Advocates: KRISHNANAND PANDEYA Vs TAPESH KUMAR SINGH

14 August 2019
Supreme Court
9 pages
JOGINDER SINGH . Vs ICICI LOMBARD GENERAL INSURANCE COMPANY

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006291-006291 / 2019
Diary number: 33771 / 2015
Advocates: KAILASH CHAND Vs

14 August 2019
Supreme Court
11 pages
ASST. PROVIDENT FUND COMMISSIONER EPFO, BAREILLY Vs M/S U P STATE WAREHOUSING CORP

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006295-006295 / 2019
Diary number: 34185 / 2014
Advocates: SMARHAR SINGH Vs

14 August 2019
Supreme Court
10 pages
KANWALJIT SINGH Vs NATIONAL INSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006255-006255 / 2019
Diary number: 34456 / 2018
Advocates: SATISH KUMAR Vs