Showing 8071 - 8085 of 41947 judgements
10 January 2013
Supreme Court
4 pages
VINAY KANODIA Vs J.P.SINGH .

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000089-000090 / 2013
Diary number: 16915 / 2011
Advocates: S. R. SETIA Vs ARVIND KUMAR SHARMA

10 January 2013
Supreme Court
16 pages
CHINNAM KAMESWARA RAO Vs STATE OF A.P.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001116-001116 / 2011
Diary number: 11998 / 2011
Advocates: Vs D. MAHESH BABU

10 January 2013
Supreme Court
13 pages
SURESH HINGORANI Vs STATE OF HARYANA

Case number: Crl.A. No.-000079-000079 / 2013
Diary number: 21374 / 2011
Advocates: HINGORANI & ASSOCIATES Vs KAMAL MOHAN GUPTA

09 January 2013
Supreme Court
24 pages
KAVI RAJ Vs STATE OF J&K .

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000162-000162 / 2013
Diary number: 6221 / 2006
Advocates: VIKAS MEHTA Vs SUNIL FERNANDES

09 January 2013
Supreme Court
4 pages
ANUJA PRABHUDESSAI Vs STATE OF GOA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000210-000210 / 2013
Diary number: 11474 / 2008
Advocates: SHOBHA Vs A. SUBHASHINI

09 January 2013
Supreme Court
7 pages
NAVDEEP SINGH Vs STATE OF HARYANA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000970-000970 / 2011
Diary number: 9911 / 2010
Advocates: JAGJIT SINGH CHHABRA Vs KAMAL MOHAN GUPTA

09 January 2013
Supreme Court
26 pages
C.N.PARAMSIVAN Vs SUNRISE PLAZA TR.PARTNER .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-000154-000154 / 2013
Diary number: 19730 / 2010
Advocates: SENTHIL JAGADEESAN Vs DHARMENDRA KUMAR SINHA

09 January 2013
Supreme Court
26 pages
BOARD OF TRUSTEES OF PORT OF KANDLA Vs HARGOVIND JASRAJ

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-000153-000153 / 2013
Diary number: 8553 / 2008
Advocates: PAREKH & CO. Vs EJAZ MAQBOOL

09 January 2013
Supreme Court
8 pages
A.SRIMANNARAYANA Vs DASARI SANTAKUMARI

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-000368-000368 / 2013
Diary number: 26923 / 2010
Advocates: R. CHANDRACHUD Vs RAMESHWAR PRASAD GOYAL

09 January 2013
Supreme Court
24 pages
STATE REP.BY INSEPCTOR OF POLICE,CHENNAI Vs N.S. GNANESWARAN

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: Crl.A. No.-000456-000456 / 2008
Diary number: 12657 / 2004
Advocates: P. PARMESWARAN Vs KAILASH CHAND

09 January 2013
Supreme Court
27 pages
UDAI SHANKAR AWASTHI Vs STATE OF U.P.

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000061-000061 / 2013
Diary number: 11725 / 2012
Advocates: ABHAY KUMAR Vs DEVVRAT

09 January 2013
Supreme Court
9 pages
ASHOK KUMAR SHARMA Vs STATE OF RAJASTHAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000817-000817 / 2008
Diary number: 12546 / 2007
Advocates: C. K. SUCHARITA Vs PRAGATI NEEKHRA

08 January 2013
Supreme Court
22 pages
STATE OF BIHAR Vs NIRMAL KUMAR GUPTA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000128-000128 / 2013
Diary number: 18666 / 2009
Advocates: GOPAL SINGH Vs T. MAHIPAL

08 January 2013
Supreme Court
11 pages
SECY.,KERALA PUBLIC SER.COMMN. Vs SHEEJA P.R.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000129-000129 / 2013
Diary number: 1031 / 2012
Advocates: Vs USHA NANDINI. V

08 January 2013
Supreme Court
24 pages
M/S GIAN CHAND & BROTHERS Vs RATTAN LAL @ RATTAN SINGH

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000130-000130 / 2013
Diary number: 13533 / 2009
Advocates: NIKHIL NAYYAR Vs