Showing 8056 - 8070 of 41947 judgements
17 January 2013
Supreme Court
21 pages
SPEAKER, ORISSA LEGISLATIVE ASSEMBLY Vs UTKAL KESHARI PARIDA

Bench: ALTAMAS KABIR,J. CHELAMESWAR,VIKRAMAJIT SEN
Case number: C.A. No.-000469-000469 / 2013
Diary number: 37308 / 2012
Advocates: RAJ KUMAR MEHTA Vs AMIT ANAND TIWARI

17 January 2013
Supreme Court
48 pages
KALLAKKURICHI TALUK RETD.OFF.ASSO. Vs STATE OF TAMILNADU

Case number: C.A. No.-008848-008849 / 2012
Diary number: 10103 / 2008
Advocates: SHOBHA RAMAMOORTHY Vs B. BALAJI

16 January 2013
Supreme Court
9 pages
STATE OF RAJASTHAN Vs SHOBHA RAM

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000592-000592 / 2008
Diary number: 12141 / 2006
Advocates: MILIND KUMAR Vs SUBHASH SHARMA

15 January 2013
Supreme Court
4 pages
ABBAS ALI Vs STATE OF PUNJAB

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-001771-001771 / 2011
Diary number: 70888 / 2009
Advocates: ARUN K. SINHA Vs KULDIP SINGH

14 January 2013
Supreme Court
31 pages
M/S. I.C.D.S. LTD. Vs COMMISSIONER OF INCOME TAX

Case number: C.A. No.-003282-003282 / 2008
Diary number: 14642 / 2007
Advocates: K. V. MOHAN Vs B. V. BALARAM DAS

14 January 2013
Supreme Court
1 pages
MANOHAR LAL (D) BY LRS. Vs UGRASEN (D) BY LRS. .

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000973-000973 / 2007
Diary number: 16742 / 2003
Advocates: ARVIND KUMAR GUPTA Vs RUBY SINGH AHUJA

14 January 2013
Supreme Court
36 pages
THE ASSTT. COMMISSIONER OF INCOME TAX Vs M/S. A.R. ENTERPRISES

Bench: D.K. JAIN,H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002688-002688 / 2006
Diary number: 5979 / 2005
Advocates: B. V. BALARAM DAS Vs REVATHY RAGHAVAN

14 January 2013
Supreme Court
20 pages
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs M/S. AUSTRALIAN FOODS INDIA PRIVATE LTD.

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002826-002826 / 2006
Diary number: 7671 / 2006
Advocates: B. KRISHNA PRASAD Vs V. N. RAGHUPATHY

14 January 2013
Supreme Court
37 pages
M/S. BANGALORE CLUB Vs COMMISSIONER OF INCOME TAX

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: SLP(C) No.-014470-014470 / 2006
Diary number: 21653 / 2006
Advocates: Vs B. V. BALARAM DAS

14 January 2013
Supreme Court
26 pages
STATE BANK OF INDIA Vs NARENDRA KUMAR PANDEY

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000263-000263 / 2013
Diary number: 37100 / 2011
Advocates: SANJAY KAPUR Vs CAVEATOR-IN-PERSON

11 January 2013
Supreme Court
134 pages
MR.JUSTICE CHANDRASHEKARAIAH (RETD.) Vs JANEKERE C. KRISHNA & ORS. & ETC.

Bench: K.S. RADHAKRISHNAN,MADAN B. LOKUR
Case number: C.A. No.-000197-000199 / 2013
Diary number: 14937 / 2012
Advocates: E. C. AGRAWALA Vs S. NARAIN & CO.

11 January 2013
Supreme Court
21 pages
RAM VISHAMBHAR Vs STATE OF U.P.TR.HOME SEC.

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001523-001523 / 2008
Diary number: 33433 / 2007
Advocates: DEEPAK GOEL Vs ARDHENDUMAULI KUMAR PRASAD

11 January 2013
Supreme Court
15 pages
RAJU @ RAJENDRA Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001915-001915 / 2008
Diary number: 12406 / 2007
Advocates: AISHWARYA BHATI Vs MILIND KUMAR

11 January 2013
Supreme Court
23 pages
RAVINDER SINGH Vs SUKHBIR SINGH .

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: Crl.A. No.-000067-000067 / 2013
Diary number: 1801 / 2012
Advocates: SHUBHANGI TULI Vs V. K. SIDHARTHAN

10 January 2013
Supreme Court
37 pages
ARUN BHANDARI Vs STATE OF U.P..

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000078-000078 / 2013
Diary number: 6722 / 2011
Advocates: AMBHOJ KUMAR SINHA Vs KAMAL MOHAN GUPTA