Judgements

Showing 8041 - 8055 of 41947 judgements
22 January 2013
Supreme Court
22 pages
M/S. UNIWORTH TEXTILES LTD. Vs COMMNR. OF CENTRAL EXCISE, RAIPUR

Bench: D.K. JAIN,MADAN B. LOKUR
Case number: C.A. No.-006060-006060 / 2003
Diary number: 13405 / 2003
Advocates: TARA CHANDRA SHARMA Vs B. KRISHNA PRASAD

22 January 2013
Supreme Court
10 pages
SATYA NAND MUNJAL Vs COMMR OF GIFT TAX

Bench: D.K. JAIN,MADAN B. LOKUR
Case number: C.A. No.-003914-003914 / 2010
Diary number: 13931 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

22 January 2013
Supreme Court
3 pages
SATYA NAND MUNJAL Vs COMMISSIONER OF INCOME TAX

Bench: D.K. JAIN,MADAN B. LOKUR
Case number: C.A. No.-003917-003917 / 2010
Diary number: 13925 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

22 January 2013
Supreme Court
2 pages
SUNANDA MAHENDRA GAIKWAD Vs STATE OF MAHARASHTRA .

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-000764-000764 / 2013
Diary number: 1935 / 2011
Advocates: ABHA R. SHARMA Vs SHIVAJI M. JADHAV

22 January 2013
Supreme Court
7 pages
MALKIAT SINGH KHELA Vs UNION OF INDIA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000713-000713 / 2013
Diary number: 2616 / 2009
Advocates: ARUN K. SINHA Vs ANIL KATIYAR

21 January 2013
Supreme Court
80 pages
DEEPAK AGGARWAL Vs KESHAV KAUSHIK .

Bench: R.M. LODHA,ANIL R. DAVE,RANJAN GOGOI
Case number: C.A. No.-000561-000561 / 2013
Diary number: 18908 / 2010
Advocates: Vs PRASHANT BHUSHAN

21 January 2013
Supreme Court
3 pages
SHYAM LAL VERMA Vs C.B.I

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000171-000171 / 2013
Diary number: 16561 / 2012
Advocates: ASHOK MATHUR Vs ARVIND KUMAR SHARMA

21 January 2013
Supreme Court
11 pages
RAJIV KAPOOR Vs KARAN PAL SINGH

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000605-000605 / 2013
Diary number: 25361 / 2012
Advocates: M. R. SHAMSHAD Vs GARVESH KABRA

18 January 2013
Supreme Court
16 pages
GOPAL Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001156-001156 / 2007
Diary number: 964 / 2007
Advocates: KANHAIYA PRIYADARSHI Vs PRAGATI NEEKHRA

18 January 2013
Supreme Court
1 pages
STATE OF U.P. THR.PRIN.SECY IRRIG. Vs MANOJ MISRA .

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000087-000088 / 2013
Diary number: 41547 / 2012
18 January 2013
Supreme Court
2 pages
SHAH HEMANTKUMAR BHIKHALAL Vs STATE OF GUJARAT

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000136-000136 / 2013
Diary number: 36902 / 2012
Advocates: SURYA KANT Vs

18 January 2013
Supreme Court
22 pages
STATE OF BIHAR Vs SUNNY PRAKASH .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000516-000516 / 2013
Diary number: 25910 / 2008
Advocates: GOPAL SINGH Vs PREM PRAKASH

18 January 2013
Supreme Court
3 pages
M.D TNSTC Vs R.S.KAVITHA .

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-000619-000619 / 2013
Diary number: 4214 / 2011
Advocates: T. HARISH KUMAR Vs SHALU SHARMA

18 January 2013
Supreme Court
5 pages
BRIJESH VIPIN CHANDRA SHAH Vs STATE OF GUJARAT .

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-000735-000735 / 2013
Diary number: 15306 / 2010
Advocates: NARESH KUMAR Vs HEMANTIKA WAHI

17 January 2013
Supreme Court
10 pages
EXPORT CREDIT GUARANTEE CORPN.,INDIA LTD Vs M/S.GARG SONS INTERNATIONAL

Case number: C.A. No.-001557-001557 / 2004
Diary number: 13401 / 2003
Advocates: RANJAN KUMAR Vs KAMALDEEP GULATI