Showing 8026 - 8040 of 41947 judgements
24 January 2013
Supreme Court
10 pages
LALA RAM (D) BY L.R. Vs UNION OF INDIA

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-000243-000247 / 2003
Diary number: 20048 / 2001
Advocates: PAREKH & CO. Vs SHREEKANT N. TERDAL

24 January 2013
Supreme Court
21 pages
MOHD MEHTAB KHAN Vs KHUSHNUMA IBRAHIM KHAN .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-000678-000678 / 2013
Diary number: 34367 / 2012
Advocates: DHARMENDRA KUMAR SINHA Vs ABHIJAT P. MEDH

24 January 2013
Supreme Court
13 pages
M/S ATLAS CYCLE (HARYANA) LTD. Vs KITAB SINGH

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000673-000673 / 2013
Diary number: 36463 / 2008
Advocates: RAJ KUMAR MEHTA Vs S. N. BHAT

24 January 2013
Supreme Court
12 pages
PRIYADARSHINI COL.OF COMPUTER SC. Vs MANISH KUMAR .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000674-000674 / 2013
Diary number: 32464 / 2009
Advocates: P. N. PURI Vs SATYENDRA KUMAR

23 January 2013
Supreme Court
21 pages
PRASHANT BHARTI Vs STATE OF NCT OF DELHI

Case number: Crl.A. No.-000175-000175 / 2013
Diary number: 6746 / 2009
Advocates: NIRAJ GUPTA Vs ANIL KATIYAR

23 January 2013
Supreme Court
12 pages
C.P.SUBHASH Vs INSP.OF POLICE CHENNAI .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000176-000176 / 2013
Diary number: 6347 / 2011
Advocates: D. BHARATHI REDDY Vs GAGRAT AND CO

23 January 2013
Supreme Court
31 pages
RAJIV THAPAR Vs MADAN LAL KAPOOR

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000174-000174 / 2013
Diary number: 17371 / 2008
Advocates: MOHD. IRSHAD HANIF Vs SHREE PAL SINGH

23 January 2013
Supreme Court
9 pages
AZEEZ Vs STATE OF KERALA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000177-000177 / 2013
Diary number: 7756 / 2012
Advocates: RADHA SHYAM JENA Vs BINA MADHAVAN

23 January 2013
Supreme Court
26 pages
M/S. OSWAL AGRO MILLS LTD. Vs PUNJAB STATE ELECTY BOARD .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-000662-000663 / 2013
Diary number: 34040 / 2009
Advocates: ABHIJAT P. MEDH Vs DHARMENDRA KUMAR SINHA

23 January 2013
Supreme Court
11 pages
DAV MANAGING COMMITTEE Vs DABWALI FIRE TRAGEDY VICTIMS ASSN..

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-000630-000630 / 2013
Diary number: 4254 / 2010
Advocates: RAKHI RAY Vs MONIKA GUSAIN

23 January 2013
Supreme Court
21 pages
RAJESH GUPTA Vs STATE OF J&K .

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-000952-000952 / 2013
Diary number: 14980 / 2011
Advocates: DINESH KUMAR GARG Vs SUNIL FERNANDES

23 January 2013
Supreme Court
17 pages
STATE OF HARYANA Vs RUBBER RECLAIM CO.OF INDIA (P) LTD.&ANR

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-000708-000708 / 2013
Diary number: 22378 / 2011
Advocates: MONIKA GUSAIN Vs SUMAN JYOTI KHAITAN

23 January 2013
Supreme Court
0 pages
THANA SINGH Vs CENTRAL BUREAU OF NARCOTICS

Bench: D.K. JAIN,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001640-001640 / 2010
Diary number: 10376 / 2010
Advocates: Vs SHREEKANT N. TERDAL

22 January 2013
Supreme Court
17 pages
UNION OF INDIA Vs DEBTS RECOVERY TRIBUNAL BAR ASN..

Bench: D.K. JAIN,H.L. DATTU
Case number: C.A. No.-000617-000618 / 2013
Diary number: 9763 / 2010
Advocates: ANIL KATIYAR Vs PREETI SINGH

22 January 2013
Supreme Court
24 pages
ROPAN SAHOO Vs ANANDA KUMAR SHARMA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000615-000615 / 2013
Diary number: 37816 / 2009
Advocates: SHIBASHISH MISRA Vs G. RAMAKRISHNA PRASAD