Showing 8011 - 8025 of 41947 judgements
01 February 2013
Supreme Court
12 pages
MULTANI HANIFBHAI KALUBHAI Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000219-000219 / 2013
Diary number: 37041 / 2012
Advocates: O. P. BHADANI Vs HEMANTIKA WAHI

01 February 2013
Supreme Court
19 pages
STATE OF U.P. Vs ZILA PARISHAD GHAZIABAD

Case number: C.A. No.-008137-008137 / 2003
Diary number: 16302 / 2003
Advocates: SUSHMA SURI Vs ASHOK MATHUR

31 January 2013
Supreme Court
25 pages
HIRAMAN Vs STATE OF MAHARASHTRA

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: Crl.A. No.-001288-001288 / 2008
Diary number: 21034 / 2006
Advocates: JAVED MAHMUD RAO Vs ASHA GOPALAN NAIR

31 January 2013
Supreme Court
17 pages
ASST.ENGINEER,RAJASTHAN DEV.CORP. Vs GITAM SINGH

Bench: R.M. LODHA,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008415-008415 / 2009
Diary number: 37729 / 2008
Advocates: SHOBHA Vs AFTAB ALI KHAN

30 January 2013
Supreme Court
3 pages
RAJU GHOSH Vs STATE OF TRIPURA .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-023286-023286 / 2012
Diary number: 24050 / 2012
Advocates: Vs GOPAL SINGH

30 January 2013
Supreme Court
6 pages
HARI KISHAN Vs RAJASTHAN HIGH COURT .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-000943-000943 / 2013
Diary number: 19328 / 2012
Advocates: Vs SURYA KANT

29 January 2013
Supreme Court
6 pages
MOHAMMAD BIN BEERANKUTTI Vs STATE OF KARNATAKA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-001935-001935 / 2011
Diary number: 9034 / 2011
Advocates: Vs V. N. RAGHUPATHY

29 January 2013
Supreme Court
3 pages
STATE OF RAJASTHAN Vs NATHI SINGH

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000644-000644 / 2008
Diary number: 18546 / 2006
Advocates: PRAGATI NEEKHRA Vs HARBANS LAL BAJAJ

29 January 2013
Supreme Court
24 pages
SARASWATI DEVI (D) BY LR. Vs DELHI DEVT.ATUHORITY .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-004373-004373 / 2009
Diary number: 23592 / 2007
Advocates: ANNAM D. N. RAO Vs SAHARYA & CO.

29 January 2013
Supreme Court
29 pages
NOOR MOHAMMED Vs JETHA NAND

Case number: SLP(C) No.-025848-025848 / 2011
Diary number: 24448 / 2011
Advocates: SARAD KUMAR SINGHANIA Vs

29 January 2013
Supreme Court
37 pages
LAXMIBAI (DEAD) THRU LR'S. Vs BHAGWANTHBUVA (DEAD) THRU LR'S. .

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-002058-002058 / 2003
Diary number: 7276 / 2001
Advocates: SUJATA KURDUKAR Vs ANIRUDDHA P. MAYEE

29 January 2013
Supreme Court
25 pages
STATE OF MAHARASHTRA Vs NOWROSJEE WADIA COLLEGE .

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-000531-000532 / 2013
Diary number: 31986 / 2009
Advocates: ASHA GOPALAN NAIR Vs JYOTI MENDIRATTA

28 January 2013
Supreme Court
38 pages
MOHINDER SINGH Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001278-001279 / 2010
Diary number: 16323 / 2009
Advocates: VISHNU SHARMA Vs KULDIP SINGH

28 January 2013
Supreme Court
2 pages
SHISHPAL SINGH Vs STATE OF HARYANA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000188-000188 / 2013
Diary number: 39703 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMAL MOHAN GUPTA

24 January 2013
Supreme Court
14 pages
ANIL Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001324-001324 / 2008
Diary number: 28993 / 2007
Advocates: K. RAJEEV Vs ASHA GOPALAN NAIR