Judgements

07 February 2013
Supreme Court
57 pages

M/S KALINGA MINING CORPORATION Vs UNION OF INDIA .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-001013-001013 / 2013
Diary number: 34302 / 2007
Advocates: S. RAVI SHANKAR Vs

07 February 2013
Supreme Court
16 pages

SUDISH PRASAD Vs BABUI JONHIA @ MANORMA DEVI .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-001012-001012 / 2013
Diary number: 20824 / 2007
Advocates: ANIL K. JHA Vs CHANDER SHEKHAR ASHRI

07 February 2013
Supreme Court
13 pages

GURVAIL SINGH @ GALA Vs STATE OF PUNJAB

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001055-001055 / 2006
Diary number: 25382 / 2006
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

07 February 2013
Supreme Court
7 pages

LAKSHMI @ BHAGYALAKSHMI Vs E. JAYARAM(D) BY LR.

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-001004-001004 / 2013
Diary number: 26204 / 2005

07 February 2013
Supreme Court
29 pages

VIJAY Vs LAXMAN

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000261-000261 / 2013
Diary number: 22402 / 2010
Advocates: ANUPAM LAL DAS Vs NARESH KUMAR

06 February 2013
Supreme Court
16 pages

STATE OF KERALA Vs PRESIDENT,PARENT TEACHER ASSN.,SNVUP&ORS

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000958-000958 / 2013
Diary number: 4866 / 2011
Advocates: LIZ MATHEW Vs P. A. NOOR MUHAMED

05 February 2013
Supreme Court
35 pages

SUNDER @ SUNDARARAJAN Vs STATE TR.INSP.OF POLICE

Case number: Crl.A. No.-000300-000301 / 2011
Diary number: 39700 / 2010
Advocates: K. K. MANI Vs S. THANANJAYAN

05 February 2013
Supreme Court
38 pages

UNIV.OF RAJASTHAN Vs PREM LATA AGARWAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-000919-000919 / 2013
Diary number: 36452 / 2011
Advocates: MANOJ SWARUP AND CO. Vs SARAD KUMAR SINGHANIA

05 February 2013
Supreme Court
8 pages

LUCKNOW DEVELOPMENT AUTHORITY Vs SHYAM KAPOOR

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000936-000936 / 2013
Diary number: 21613 / 2012
Advocates: SHAKIL AHMED SYED Vs ANSAR AHMAD CHAUDHARY

05 February 2013
Supreme Court
15 pages

ORIENTAL INS.CO.LTD. Vs DYAMAVVA .

Bench: B.S. CHAUHAN,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000937-000937 / 2013
Diary number: 40941 / 2011
Advocates: M. K. DUA Vs S. N. BHAT

05 February 2013
Supreme Court
13 pages

STATE OF J & K Vs SAT PAL

Case number: C.A. No.-000938-000939 / 2013
Diary number: 25374 / 2012
Advocates: SUNIL FERNANDES Vs P. D. SHARMA

04 February 2013
Supreme Court
34 pages

M. MANOHAR REDDY Vs UNION OF INDIA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: W.P.(C) No.-000174-000174 / 2012
Diary number: 14076 / 2012
Advocates: SENTHIL JAGADEESAN Vs

04 February 2013
Supreme Court
40 pages

R. SHAJI Vs STATE OF KERALA

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: Crl.A. No.-001774-001774 / 2010
Diary number: 27065 / 2010
Advocates: T. G. NARAYANAN NAIR Vs P. V. DINESH

01 February 2013
Supreme Court
9 pages

GITA RAM Vs STATE OF H.P.

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: Crl.A. No.-000227-000227 / 2013
Diary number: 6345 / 2012
Advocates: SHWETA GARG Vs NARESH K. SHARMA

01 February 2013
Supreme Court
6 pages

RAJ KUMAR Vs JALGAON MUNICIPAL CORPORATION

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: C.A. No.-000855-000855 / 2013
Diary number: 32984 / 2007
Advocates: SUNIL KUMAR VERMA Vs SHIVAJI M. JADHAV