Showing 7981 - 7995 of 41947 judgements
12 February 2013
Supreme Court
39 pages
RAJASTHAN STATE INDST.DEV.&INV.CORPN. Vs SUBHASH SINDHI COOP.HSG.SOCIETY LTD.&ORS

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-007254-007254 / 2003
Diary number: 19184 / 2002
Advocates: MILIND KUMAR Vs SHIBASHISH MISRA

12 February 2013
Supreme Court
33 pages
RAJASTHAN STATE I.D.I.CORPN. LTD. Vs DIAMOND & GEM DEV. CORPN. LTD.

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-007252-007253 / 2003
Diary number: 19155 / 2002
Advocates: MILIND KUMAR Vs P. V. YOGESWARAN

12 February 2013
Supreme Court
17 pages
NASIB KAUR Vs SURAT SINGH (D)THRU LRS .

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: C.A. No.-001276-001276 / 2013
Diary number: 25082 / 2010
Advocates: RAJINDER MATHUR Vs

12 February 2013
Supreme Court
11 pages
BHIMANDAS AMBWANI (D) THR. LRS. Vs DELHI POWER COMPANY LTD.

Case number: C.A. No.-000204-000205 / 2004
Diary number: 10930 / 2002
Advocates: ANUPAM LAL DAS Vs RANI CHHABRA

12 February 2013
Supreme Court
3 pages
PANKAJ GARG Vs MEENU GARG

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000303-000303 / 2013
Diary number: 9645 / 2012
Advocates: ABHISHEK GUPTA Vs PRAGATI NEEKHRA

12 February 2013
Supreme Court
3 pages
VISVA BHARATI Vs SHRI BAIDYA NATH SAHA .

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-001137-001137 / 2013
Diary number: 500 / 2009
Advocates: SUSMITA LAL Vs ARUP BANERJEE

11 February 2013
Supreme Court
15 pages
BALBIR SINGH BEDI Vs STATE OF PUNJAB .

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-001273-001273 / 2004
Diary number: 1068 / 2004
Advocates: DEBASIS MISRA Vs JAGJIT SINGH CHHABRA

11 February 2013
Supreme Court
13 pages
LAKSHMIBAI NAT.INST.OF PHY.EDU. Vs SHANT KUMAR AGRAWAL

Case number: C.A. No.-000480-000480 / 2013
Diary number: 30625 / 2011
Advocates: NITIN BHARDWAJ Vs TAYENJAM MOMO SINGH

11 February 2013
Supreme Court
26 pages
RAJYA SABHA SECRETARIAT Vs SUBHASH BALODA .

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-001099-001099 / 2013
Diary number: 5703 / 2012
Advocates: ABHA R. SHARMA Vs SUDARSHAN RAJAN

08 February 2013
Supreme Court
19 pages
ATMARAM Vs STATE OF MAHARASHTRA

Bench: A.K. PATNAIK,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000985-000985 / 2004
Diary number: 2192 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs ASHA GOPALAN NAIR

08 February 2013
Supreme Court
18 pages
STEPHANIE JOAN BECKER Vs STATE .

Bench: P. SATHASIVAM,RANJAN GOGOI,V. GOPALA GOWDA
Case number: C.A. No.-001053-001053 / 2013
Diary number: 28646 / 2012
Advocates: VIVEK NARAYAN SHARMA Vs S. RAMAMANI

08 February 2013
Supreme Court
20 pages
GOPAL SINGH Vs STATE OF UTTARAKHAND

Bench: G.S. SINGHVI,DIPAK MISRA
Case number: Crl.A. No.-000291-000291 / 2013
Diary number: 28059 / 2012
Advocates: RANBIR SINGH YADAV Vs ABHISHEK ATREY

08 February 2013
Supreme Court
17 pages
COMMISSIONER, BANGALORE DEV.AUTH. Vs BRIJESH REDDY

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001051-001051 / 2013
Diary number: 26002 / 2005
Advocates: ANKUR S. KULKARNI Vs ANJANA CHANDRASHEKAR

08 February 2013
Supreme Court
2 pages
1ONNAPPAN Vs STATE OF KERALA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-001090-001090 / 2013
Diary number: 20801 / 2012
Advocates: V. K. SIDHARTHAN Vs JOGY SCARIA

08 February 2013
Supreme Court
2 pages
RAJ KUMAR LUTHRA Vs STATE OF PUNJAB

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000283-000283 / 2013
Diary number: 14425 / 2009
Advocates: A. VENAYAGAM BALAN Vs RISHI MALHOTRA