Showing 7966 - 7980 of 41947 judgements
15 February 2013
Supreme Court
103 pages
STATE OF PUNJAB Vs SALIL SABHLOK .

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: C.A. No.-007640-007640 / 2011
Diary number: 26663 / 2011
Advocates: S. USHA REDDY Vs LAW ASSOCIATES

15 February 2013
Supreme Court
11 pages
VIVEK KALRA Vs STATE OF RAJASTHAN

Bench: A.K. PATNAIK,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000221-000221 / 2007
Diary number: 19563 / 2006
Advocates: VIDYA DHAR GAUR Vs PRAGATI NEEKHRA

15 February 2013
Supreme Court
25 pages
SANAULLAH KHAN Vs STATE OF BIHAR

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: Crl.A. No.-000094-000095 / 2011
Diary number: 5065 / 2010
Advocates: IRSHAD AHMAD Vs GOPAL SINGH

15 February 2013
Supreme Court
4 pages
KAILASH PALIWAL Vs SUBHASH CHANDRA AGRAWAL

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-001362-001362 / 2013
Diary number: 36860 / 2010
Advocates: Vs RUCHI KOHLI

15 February 2013
Supreme Court
15 pages
A.SAVARIAR Vs THE SECRETARY TNPSC

Case number: C.A. No.-001078-001079 / 2013
Diary number: 15458 / 2010
Advocates: Vs B. BALAJI

14 February 2013
Supreme Court
21 pages
ROHTASH KUMAR Vs STATE OF HARYANA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000306-000306 / 2013
Diary number: 35482 / 2010
Advocates: GAGAN GUPTA Vs KAMALDEEP GULATI

14 February 2013
Supreme Court
26 pages
SURNDER KAUSHIK Vs STATE OF U.P .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000305-000305 / 2013
Diary number: 38191 / 2012
Advocates: CHANDRA PRAKASH Vs ABHISTH KUMAR

13 February 2013
Supreme Court
10 pages
RAJENDRA YADAV Vs STATE OF M.P..

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-001334-001334 / 2013
Diary number: 38668 / 2011
Advocates: BANKEY BIHARI Vs B. S. BANTHIA

13 February 2013
Supreme Court
22 pages
LIFE CONVICT BENGAL@KHOKA@ PRASANTA SEN Vs B.K. SRIVASTAVA .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: CONMT.PET.(C) No.-000363-000363 / 2011
Diary number: 13102 / 2011
Advocates: Vs AVIJIT BHATTACHARJEE

13 February 2013
Supreme Court
14 pages
AWANI KUMAR UPADHYAY Vs HON.HIGH COURT OF JUD.AT ALLAHABAD &ORS.

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001340-001341 / 2013
Diary number: 19861 / 2012
Advocates: NARESH KUMAR Vs RAVI PRAKASH MEHROTRA

13 February 2013
Supreme Court
8 pages
ASLAM Vs STATE OF U.P.

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-002109-002109 / 2008
Diary number: 12737 / 2008
Advocates: J. P. DHANDA Vs C. D. SINGH

13 February 2013
Supreme Court
11 pages
STATE OF RAJASTHAN Vs BABU MEENA

Bench: A.K. PATNAIK,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000570-000570 / 2007
Diary number: 6773 / 2007
Advocates: MILIND KUMAR Vs JITENDRA KUMAR

13 February 2013
Supreme Court
13 pages
VIJOY KUMAR PANDEY Vs ARVIND KUMAR RAI .

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: C.A. No.-001310-001310 / 2013
Diary number: 3142 / 2011
Advocates: AMIT PAWAN Vs SARLA CHANDRA

13 February 2013
Supreme Court
24 pages
M/S. TELESTAR TRAVELS PVT. LTD. Vs SPECIAL DIRECTOR OF ENFORCEMENT

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: C.A. No.-001306-001309 / 2013
Diary number: 16996 / 2008
Advocates: PRAVEEN KUMAR Vs SHREEKANT N. TERDAL

13 February 2013
Supreme Court
27 pages
SURESH KUMAR BHIKAMCHAND JAIN Vs STATE OF MAHARASHTRA & ANR.

Bench: ALTAMAS KABIR,J. CHELAMESWAR,VIKRAMAJIT SEN
Case number: Special Leave Petition (crl.) 147 of 2013