Showing 7951 - 7965 of 41947 judgements
21 February 2013
Supreme Court
51 pages
THOMSON PRESS (INDIA) LTD. Vs NANAK BUILDERS & INVESTRS.P.LTD .

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: C.A. No.-001518-001518 / 2013
Diary number: 19028 / 2009
Advocates: PRAMOD DAYAL Vs R. N. KESWANI

20 February 2013
Supreme Court
5 pages
STATE OF ASSAM Vs RIPA SARMA

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: SLP(C) No.-002671-002671 / 2011
Diary number: 41883 / 2010
Advocates: CORPORATE LAW GROUP Vs CHARU MATHUR

20 February 2013
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs REENA DEVI .

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-001466-001500 / 2013
Diary number: 11478 / 2005
Advocates: B. K. SATIJA Vs BALBIR SINGH GUPTA

20 February 2013
Supreme Court
8 pages
YASIHEY YOBIN Vs DEPT.OF CUS.,SHILLONG

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-001199-001199 / 2010
Diary number: 26270 / 2009
Advocates: ANU GUPTA Vs B. KRISHNA PRASAD

20 February 2013
Supreme Court
18 pages
R.MAHALINGAM Vs CHAIRMAN,TNPSC

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-001080-001080 / 2013
Diary number: 12544 / 2010
Advocates: NISHE RAJEN SHONKER Vs B. BALAJI

20 February 2013
Supreme Court
40 pages
BALMER LAWRIE & CO. LTD. Vs PARTHA SARATHI SEN ROY .

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-000419-000426 / 2004
Diary number: 11920 / 2003
Advocates: PARIJAT SINHA Vs SARLA CHANDRA

20 February 2013
Supreme Court
9 pages
MATA PRASAD MATHUR(DEAD) BY LRS. Vs JWALA PRASAD .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-001457-001457 / 2013
Diary number: 29178 / 2006
Advocates: SHIV SAGAR TIWARI Vs VIKAS MEHTA

20 February 2013
Supreme Court
21 pages
SUNIL MEHTA Vs STATE OF GUJARAT

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000327-000327 / 2013
Diary number: 286 / 2012
Advocates: UDAY B. DUBE Vs AJAY KUMAR

19 February 2013
Supreme Court
10 pages
SUBHASH CHANDER Vs STATE OF HARYANA & ANR..

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-002187-002187 / 2013
Diary number: 14349 / 2008
Advocates: Vs KAMAL MOHAN GUPTA

19 February 2013
Supreme Court
4 pages
STATE OF RAJASTHAN Vs SANJAY

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-000196-000196 / 2008
Diary number: 30681 / 2006
Advocates: MILIND KUMAR Vs

19 February 2013
Supreme Court
15 pages
R. KUPPUSAMY Vs STATE REP.BY INS.OF POLICE,AMBEILIGAI

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001706-001706 / 2008
Diary number: 18620 / 2007
Advocates: Vs M. YOGESH KANNA

19 February 2013
Supreme Court
12 pages
STATE OF M.P Vs GIRIRAJ DUBEY

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(Crl.)...CRLMP No.-002088-002088 / 2013
Diary number: 1322 / 2013

19 February 2013
Supreme Court
29 pages
SECURITIES & EXCH.BOARD OF INDIA Vs M/S INFORMETICS VALUATION & RATING P.LTD

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-000291-000291 / 2012
Diary number: 1126 / 2012
Advocates: Vs CHIRAG M. SHROFF

18 February 2013
Supreme Court
2 pages
PUNE Vs STATE OF HARYANA

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-001465-001465 / 2013
Diary number: 34445 / 2010
Advocates: UGRA SHANKAR PRASAD Vs

18 February 2013
Supreme Court
35 pages
K.VIJAYA LAKSHMI Vs GOVT.OF A.P.TR.SEC.HOME

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: C.A. No.-001389-001389 / 2013
Diary number: 23502 / 2009
Advocates: K. SHIVRAJ CHOUDHURI Vs T. V. RATNAM