Showing 7936 - 7950 of 41947 judgements
27 February 2013
Supreme Court
18 pages
LAJJA RAM Vs UNION TERRITORY, CHANDIGARH .

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-001964-001964 / 2013
Diary number: 28291 / 2008
Advocates: JYOTI MENDIRATTA Vs KAMINI JAISWAL

27 February 2013
Supreme Court
53 pages
ESHA EKTA APPARTMENTS CHS LTD. Vs MUN.CORP.OF MUMBAI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007934-007934 / 2012
Diary number: 36986 / 2011
Advocates: HARISH PANDEY Vs KAVEETA WADIA

27 February 2013
Supreme Court
21 pages
STATE OF ORISSA Vs JAGABANDHU PANDA

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-001967-001967 / 2013
Diary number: 12341 / 2011
Advocates: SHIBASHISH MISRA Vs R. C. KOHLI

26 February 2013
Supreme Court
23 pages
STATE OF U.P. Vs M/S SYSTEMATIC CONSCOM LIMITED

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-001843-001843 / 2013
Diary number: 32827 / 2009
Advocates: RAVI PRAKASH MEHROTRA Vs

26 February 2013
Supreme Court
25 pages
RAMESH KUMAR SONI Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000353-000353 / 2013
Diary number: 22299 / 2011
Advocates: KAILASH CHAND Vs

25 February 2013
Supreme Court
3 pages
PADMALAYAN Vs SARASAN

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Crl.A. No.-000367-000367 / 2013
Diary number: 30 / 2013
Advocates: C. K. SASI Vs P. S. SUDHEER

22 February 2013
Supreme Court
38 pages
K. SRINIVAS RAO Vs D.A. DEEPA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-001794-001794 / 2013
Diary number: 4568 / 2007
Advocates: C. K. SASI Vs D. BHARATHI REDDY

22 February 2013
Supreme Court
34 pages
STATE OF KERALA Vs KANDATH DISTILLERIES

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-001642-001642 / 2013
Diary number: 9740 / 2009
Advocates: RAMESH BABU M. R. Vs M. P. VINOD

22 February 2013
Supreme Court
25 pages
STATE OF KERALA Vs SNEHA CHERIYAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-001643-001643 / 2013
Diary number: 22498 / 2009
Advocates: P. V. DINESH Vs LAWYER S KNIT & CO

22 February 2013
Supreme Court
25 pages
SOM RAJ @ SOMA Vs STATE OF H.P.

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001772-001772 / 2008
Diary number: 37071 / 2007
Advocates: SHASHI BHUSHAN KUMAR Vs NARESH K. SHARMA

22 February 2013
Supreme Court
20 pages
RAVINDERSINGH @ RAVI PAVAR Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000334-000334 / 2013
Diary number: 11487 / 2012
Advocates: AMIT SHARMA Vs HEMANTIKA WAHI

22 February 2013
Supreme Court
13 pages
M/S BAGAI CONSTRUCTION TR.PROP. Vs M/S GUPTA BUILDING MATERIAL STORE

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001787-001787 / 2013
Diary number: 36181 / 2011
Advocates: PRAVEEN SWARUP Vs JINENDRA JAIN

21 February 2013
Supreme Court
11 pages
BIJENDER SINGH Vs STATE OF HARYANA

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-001851-001851 / 2010
Diary number: 31444 / 2009
Advocates: AFTAB ALI KHAN Vs KAMAL MOHAN GUPTA

21 February 2013
Supreme Court
15 pages
STATE OF A.P. Vs M/S. STAR BONE MILL & FERTILISER CO.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006690-006690 / 2004
Diary number: 15280 / 2004
Advocates: C. K. SUCHARITA Vs ASHA GOPALAN NAIR

21 February 2013
Supreme Court
20 pages
M/S. A.S. MOTORS PVT. LTD. Vs U.O.I. .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-001517-001517 / 2013
Diary number: 32684 / 2007
Advocates: NIRAJ SHARMA Vs