Showing 781 - 795 of 41947 judgements
21 August 2019
Supreme Court
21 pages
UNION OF INDIA Vs NISAR PALLATHUKADAVIL ALIYAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(Crl) No.-007016 / 2019
Diary number: 27722 / 2019
Advocates: B. KRISHNA PRASAD Vs

21 August 2019
Supreme Court
10 pages
RAMESHWAR . Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002448-002448 / 2009
Diary number: 28056 / 2008
Advocates: RAJESH Vs C. D. SINGH

21 August 2019
Supreme Court
19 pages
M/S.SHREE DANESHWARI TRADERS Vs SANJAY JAIN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000061-000062 / 2011
Diary number: 28430 / 2008
Advocates: V. N. RAGHUPATHY Vs

21 August 2019
Supreme Court
34 pages
DURGABAI DESHMUKH MEMORIAL SENIOR SEC. SCHOOL Vs J.A.J. VASU SENA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005926-005926 / 2019
Diary number: 40804 / 2018
Advocates: RAJESH SRIVASTAVA Vs

21 August 2019
Supreme Court
45 pages
GANGA VISHAN GUJRATI Vs THE STATE OF RAJASTHAN

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006007-006007 / 2019
Diary number: 41464 / 2018
Advocates: ABHISHEK GUPTA Vs

20 August 2019
Supreme Court
10 pages
GURUVIAH Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001208-001208 / 2019
Diary number: 1854 / 2019
Advocates: M.P. Parthiban Vs

20 August 2019
Supreme Court
17 pages
THE GOA STATE COOPERATIVE BANK LTD. Vs SHRI KRISHNA NATH A. (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010596-010596 / 2010
Diary number: 9974 / 2007
Advocates: SAURABH MISHRA Vs SHOBHA GUPTA

20 August 2019
Supreme Court
62 pages
TILAK RAJ BAKSHI Vs AVINASH CHAND SHARMA(DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-001524-001525 / 2019
Diary number: 12242 / 2015
Advocates: TARUN GUPTA Vs

20 August 2019
Supreme Court
13 pages
M/S KUT ENERGY PVT.LTD Vs THE AUTHORIZED OFFICER PUNJAB NATIONAL BANK

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006016-006017 / 2019
Diary number: 12247 / 2019
Advocates: MITTER & MITTER CO. Vs

20 August 2019
Supreme Court
21 pages
MUSTAFA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006438-006438 / 2019
Diary number: 12367 / 2018
Advocates: PREETIKA DWIVEDI Vs

20 August 2019
Supreme Court
57 pages
M/S NATESAN AGENCIES (PLANTATIONS) Vs STATE REP. BY THE SECRETARY TO GOVERNMENT ENVIRONMENT AND FORESTS DEPARTMENT

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005397-005397 / 2010
Diary number: 18935 / 2007
Advocates: V. RAMASUBRAMANIAN Vs M. YOGESH KANNA

20 August 2019
Supreme Court
31 pages
SHAKEENA . Vs BANK OF INDIA AND ORS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008097-008098 / 2009
Diary number: 30159 / 2007
Advocates: ARPUTHAM ARUNA AND CO Vs K. K. MANI

20 August 2019
Supreme Court
29 pages
ABDULLAKOYA HAJI Vs RUBIS THARAYIL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006449-006449 / 2019
Diary number: 42349 / 2018
Advocates: NISHE RAJEN SHONKER Vs

19 August 2019
Supreme Court
13 pages
B.S.N.L. Vs PRAMOD V. SAWANT

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000503-000503 / 2010
Diary number: 364 / 2009
Advocates: PAVAN KUMAR Vs

19 August 2019
Supreme Court
7 pages
ALPANA GUPTA Vs APG TOWERS PVT. LTD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006411-006412 / 2019
Diary number: 33915 / 2017
Advocates: SHEKHAR PRIT JHA Vs