Showing 7906 - 7920 of 41947 judgements
12 March 2013
Supreme Court
22 pages
CHIEF EXEC.OFFR.KHADI & VIL.INDUS.BD.&AN Vs K.AROQUIA RADJA .

Bench: G.S. SINGHVI,H.L. GOKHALE,RANJANA PRAKASH DESAI
Case number: C.A. No.-002323-002323 / 2013
Diary number: 39943 / 2011
Advocates: V. G. PRAGASAM Vs A. V. RANGAM

12 March 2013
Supreme Court
34 pages
OFFICIAL LIQUIDATOR HIGH CT.OF JUDC. Vs ALLAHABAD BANK .

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-002511-002511 / 2013
Diary number: 15392 / 2011
Advocates: Vs KAILASH CHAND

12 March 2013
Supreme Court
12 pages
RAMSWAROOP Vs STATE OF MADHYA PRADESH

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000673-000673 / 2008
Diary number: 23032 / 2005
Advocates: ANIL SHRIVASTAV Vs

12 March 2013
Supreme Court
24 pages
JOSEPH JOHAN PETER SANDY Vs VERONICA THOMAS RAJKUMAR

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002178-002179 / 2004
Diary number: 4212 / 2004
Advocates: RAKESH K. SHARMA Vs

12 March 2013
Supreme Court
10 pages
GARRE MALLIKHARJUNA RAO (D)BY LRS. Vs NALABOTHU PUNNIAH

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000647-000647 / 2005
Diary number: 6636 / 2003
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

11 March 2013
Supreme Court
0 pages
ARESH@ ASHOK J. MEHTA (D) BY PROP. LRS. Vs SPL. TAHSILDAR, BALGAUM, KARNATAKA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005517-005517 / 2005
Diary number: 18514 / 1999

11 March 2013
Supreme Court
17 pages
STATE OF RAJASTHAN Vs HINDUSTAN ZINC LTD.

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-001494-001494 / 2008
Diary number: 25462 / 2007
Advocates: MILIND KUMAR Vs

11 March 2013
Supreme Court
23 pages
GOUDAPPA Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000229-000229 / 2007
Diary number: 3805 / 2007
Advocates: Vs ANITHA SHENOY

11 March 2013
Supreme Court
18 pages
GAMBHIRSINH R.DEKARE Vs FALGUNBHAI CHIMANBHAI PATEL

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-000433-000433 / 2013
Diary number: 9114 / 2008
Advocates: EJAZ MAQBOOL Vs LAWYER S KNIT & CO

11 March 2013
Supreme Court
12 pages
MODINSAB KASIMSAB KANCHAGAR Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000512-000512 / 2007
Diary number: 8792 / 2007
Advocates: Vs ANITHA SHENOY

11 March 2013
Supreme Court
44 pages
STATE OF U.P. Vs HARI RAM

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-002326-002326 / 2013
Diary number: 3511 / 2008
Advocates: M. R. SHAMSHAD Vs KAILASH CHAND

11 March 2013
Supreme Court
27 pages
DEBABRATA DASH Vs JATINDRA PRASAD DAS .

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-002316-002316 / 2013
Diary number: 40886 / 2011
Advocates: GAURAV KEJRIWAL Vs KIRTI RENU MISHRA

11 March 2013
Supreme Court
10 pages
BUDH SINGH Vs STATE OF HARYANA & ANR

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: Writ Petition (crl.) 15 of 2012

08 March 2013
Supreme Court
35 pages
G.M.SIDDESHWAR Vs PRASANNA KUMAR

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-002250-002251 / 2013
Diary number: 14332 / 2010
Advocates: ANJANA CHANDRASHEKAR Vs RAJESH MAHALE

08 March 2013
Supreme Court
2 pages
DR. UMA KANT PANWAR Vs DEVI LAL SAH

Bench: H.L. DATTU,RANJAN GOGOI
Case number: C.A. No.-002263-002263 / 2013
Diary number: 9161 / 2011
Advocates: AMIT ANAND TIWARI Vs RACHANA SRIVASTAVA