Showing 7891 - 7905 of 41947 judgements
15 March 2013
Supreme Court
7 pages
NAGENDRAPPA NATIKAR Vs NEELAMMA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-011800-011800 / 2013
Diary number: 1070 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

15 March 2013
Supreme Court
2 pages
MD. SHAKIR JAMAL Vs STATE OF JHARKHAND

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000452-000452 / 2013
Diary number: 20235 / 2011
Advocates: Vs S. CHANDRA SHEKHAR

15 March 2013
Supreme Court
1 pages
C.LATHA Vs M/S NEW INDIA ASSURANCE CO.LTD.

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002555-002555 / 2013
Diary number: 15500 / 2009
Advocates: Vs SUDHIR KUMAR GUPTA

15 March 2013
Supreme Court
27 pages
NIRANJAN HEMCHANDRA SASHITTAL & ANR. Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Writ Petition (crl.) 50 of 2012

14 March 2013
Supreme Court
12 pages
STATE OF GUJARAT Vs HON'BLE MR JUSTICE (RETD) RAMESH AMRITLA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: R.P.(C) No.-000362-000363 / 2013
Diary number: 1813 / 2013

14 March 2013
Supreme Court
60 pages
STATE OF MAHARASHTRA Vs KAMAL AHMED MOHD. VAKIL ANSARI .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000445-000445 / 2013
Diary number: 40642 / 2012
Advocates: ASHA GOPALAN NAIR Vs P. S. SUDHEER

13 March 2013
Supreme Court
12 pages
RAJESH KUMAR & ORS. ETC. Vs STATE OF BIHAR & ORS. ETC.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-002515-002516 / 2013
Diary number: 6188 / 2008
Advocates: S. K. VERMA Vs GAURAV AGRAWAL

13 March 2013
Supreme Court
12 pages
VIPIN JAISWAL(A-I) Vs STATE OF A.P. REP.BY PUB.PROSECUTOR

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001431-001431 / 2007
Diary number: 13665 / 2007
Advocates: ANU GUPTA Vs D. MAHESH BABU

13 March 2013
Supreme Court
12 pages
ARINDAM CHATTOPADHYAY Vs STATE OF WEST BENGAL .

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-002521-002521 / 2013
Diary number: 5875 / 2012
Advocates: CHANCHAL KUMAR GANGULI Vs AVIJIT BHATTACHARJEE

13 March 2013
Supreme Court
8 pages
SATYAPAL Vs STATE OF HARYANA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001447-001448 / 2007
Diary number: 60155 / 2007
Advocates: RAKESH DAHIYA Vs KAMAL MOHAN GUPTA

13 March 2013
Supreme Court
17 pages
ALLAHABAD BANK Vs A.C.AGGARWAL

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: C.A. No.-009024-009024 / 2012
Diary number: 24 / 2012
Advocates: MITTER & MITTER CO. Vs B. K. PAL

13 March 2013
Supreme Court
8 pages
NEW INDIA ASSURANCE CO. LTD. Vs PRABHA DEVI .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-000477-000477 / 2007
Diary number: 25749 / 2004
Advocates: B. K. SATIJA Vs R. V. KAMESHWARAN

13 March 2013
Supreme Court
8 pages
ESCORTS LTD. Vs UNIVERSAL TRACTOR HOLDING LLC

Bench: H.L. GOKHALE,DIPAK MISRA
Case number: SLP(C) No.-035092-035092 / 2012
Diary number: 34747 / 2012
Advocates: CHANCHAL KUMAR GANGULI Vs MEERA MATHUR

12 March 2013
Supreme Court
0 pages
M/S. P.G.F. LTD. Vs UNION OF INDIA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006572-006572 / 2004
Diary number: 18205 / 2004
Advocates: P. N. PURI Vs SURUCHII AGGARWAL

12 March 2013
Supreme Court
6 pages
BHARAT BHUSHAN Vs STATE OF M.P

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000982-000982 / 2007
Diary number: 17108 / 2006
Advocates: SENTHIL JAGADEESAN Vs