Showing 7876 - 7890 of 41947 judgements
20 March 2013
Supreme Court
10 pages
TEJ PRAKASH PATHAK Vs RAJASTHAN HIGH COURT

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-002634-002634 / 2013
Diary number: 13164 / 2011
Advocates: AISHWARYA BHATI Vs SUNIL KUMAR JAIN

19 March 2013
Supreme Court
24 pages
SUSHIL K. CHAKRAVARTY (D) THR.LRS. Vs M/S.TEJ PROPERTIES PVT LTD.

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002600-002601 / 2013
Diary number: 1530 / 2012
Advocates: K J JOHN AND CO Vs SHUVODEEP ROY

19 March 2013
Supreme Court
22 pages
BABU Vs STATE REP.BY INSP.OF POLICE, CHENNAI

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: Crl.A. No.-000353-000353 / 2008
Diary number: 441 / 2008
Advocates: GEETHA KOVILAN Vs M. YOGESH KANNA

19 March 2013
Supreme Court
17 pages
SUBODH NATH Vs STATE OF TRIPURA

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: Crl.A. No.-001551-001551 / 2007
Diary number: 30813 / 2006
Advocates: PAREKH & CO. Vs GOPAL SINGH

19 March 2013
Supreme Court
3 pages
RAM CHANDRA VERMA Vs STATE OF UTTARAKHAND

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000475-000475 / 2013
Diary number: 4010 / 2010
Advocates: MINAKSHI VIJ Vs JATINDER KUMAR BHATIA

18 March 2013
Supreme Court
38 pages
NIRMALA J. JHALA Vs STATE OF GUJARAT & ANR.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002668-002668 / 2005
Diary number: 6434 / 2005
Advocates: Vs HEMANTIKA WAHI

18 March 2013
Supreme Court
8 pages
INDRAJIT SURESHPRASAD BIND Vs STATE OF GUJARAT

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000613-000613 / 2007
Diary number: 9280 / 2007
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

18 March 2013
Supreme Court
8 pages
SHANTILAL GULABCHAND MUTHA Vs TATA ENGINEERNG & LOCOMOTIVE CO.LTD.&ANR

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006162-006162 / 2005
Diary number: 17517 / 2005
Advocates: V. D. KHANNA Vs MANIK KARANJAWALA

18 March 2013
Supreme Court
13 pages
STATE OF UTTARAKHAND Vs YOGENDRA NATH ARORA

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-000459-000459 / 2013
Diary number: 3762 / 2007
Advocates: RACHANA SRIVASTAVA Vs BALRAJ DEWAN

18 March 2013
Supreme Court
3 pages
M/S PRIME IMPEX LTD. Vs M/S P.E.C.LTD.

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000480-000480 / 2013
Diary number: 15286 / 2012
Advocates: KUNAL CHATTERJI Vs RAKHI RAY

15 March 2013
Supreme Court
11 pages
JITENDRA RAGHUVANSHI Vs BABITA RAGHUVANSHI

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR,KURIAN JOSEPH
Case number: Crl.A. No.-000447-000447 / 2013
Diary number: 26821 / 2012
Advocates: ABHISHEK CHAUDHARY Vs C. D. SINGH

15 March 2013
Supreme Court
17 pages
UNION OF INDIA Vs ANIL KUMAR SARKAR

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002537-002537 / 2013
Diary number: 40054 / 2010
Advocates: ARVIND KUMAR SHARMA Vs PREM PRAKASH

15 March 2013
Supreme Court
26 pages
RAJESH PATEL Vs STATE OF JHARKHAND

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-001149-001149 / 2008
Diary number: 27868 / 2007
Advocates: N. ANNAPOORANI Vs ANIL K. JHA

15 March 2013
Supreme Court
2 pages
STATE OF U.P. Vs SATPAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-002554-002554 / 2013
Diary number: 841 / 2013
Advocates: ABHISTH KUMAR Vs

15 March 2013
Supreme Court
4 pages
KAMLENDRA SINGH @ PAPPU SINGH Vs STATE OF M.P.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000451-000451 / 2013
Diary number: 27048 / 2012
Advocates: RAJESH Vs