Judgements

Showing 7846 - 7860 of 41947 judgements
02 April 2013
Supreme Court
9 pages
CHAIRMAN,RUSHIKULYA GRAMYA BANK Vs BISAWAMBER PATRO .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-002760-002760 / 2013
Diary number: 13317 / 2008
Advocates: LAWYER S KNIT & CO Vs ABHISTH KUMAR

02 April 2013
Supreme Court
6 pages
MOHD.YOUSUF Vs DIR.GEN.OF FIRE SER.A.P..

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-002768-002769 / 2013
Diary number: 38705 / 2010
Advocates: ANU GUPTA Vs G. N. REDDY

02 April 2013
Supreme Court
20 pages
NATIONAL FERTILIZERS LTD. Vs TUNCAY ALANKUS

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: CONMT.PET.(C) No.-000320-000320 / 2009
Diary number: 25627 / 2009
Advocates: Vs AFTAB ALI KHAN

02 April 2013
Supreme Court
59 pages
SUBAL GHORAI Vs STATE OF WEST BENGAL

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000088-000088 / 2007
Diary number: 11951 / 2005
Advocates: RUPESH KUMAR Vs AVIJIT BHATTACHARJEE

02 April 2013
Supreme Court
25 pages
ABDUL NASAR ADAM ISMAIL Vs STATE OF MAHARASHTRA .

Bench: T.S. THAKUR,RANJANA PRAKASH DESAI
Case number: SLP(Crl) No.-001359-001359 / 2013
Diary number: 4722 / 2013
Advocates: Vs ASHA GOPALAN NAIR

01 April 2013
Supreme Court
39 pages
SHRIRAMPUR MUNICIPAL COUNCIL,SHRIRAMPUR Vs SATYABHAMBAI BHIMAJI DAWKHER .

Bench: G.S. SINGHVI,H.L. GOKHALE,RANJANA PRAKASH DESAI
Case number: C.A. No.-002733-002733 / 2013
Diary number: 11748 / 2009
Advocates: GAURAV AGRAWAL Vs D. M. NARGOLKAR

01 April 2013
Supreme Court
16 pages
BANGALORE DEVELOPMENT AUTHORITY Vs M/S. VIJAYA LEASING LTD. .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-007141-007141 / 2005
Diary number: 15434 / 2005
Advocates: ANKUR S. KULKARNI Vs P. N. PURI

01 April 2013
Supreme Court
6 pages
K.R.J. SARMA Vs R.V. SURYA RAO

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001605-001605 / 2007
Diary number: 25189 / 2003
Advocates: ANIL KUMAR TANDALE Vs JOHN MATHEW

01 April 2013
Supreme Court
112 pages
NOVARTIS AG Vs UNION OF INDIA .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-002706-002716 / 2013
Diary number: 23752 / 2009
Advocates: Vs S. HARIHARAN

22 March 2013
Supreme Court
14 pages
M/S DEEP TRADING COMPANY Vs M/S INDIAN OIL CORPORATION .

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-002673-002673 / 2013
Diary number: 36829 / 2007
Advocates: AMIT SHARMA Vs PRIYA PURI

22 March 2013
Supreme Court
33 pages
UMESH SINGH Vs STATE OF BIHAR

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-000043-000043 / 2010
Diary number: 24269 / 2009
Advocates: SAMIR ALI KHAN Vs GOPAL SINGH

22 March 2013
Supreme Court
17 pages
PRAKASH Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000026-000026 / 2008
Diary number: 29442 / 2006
Advocates: JAIL PETITION Vs MILIND KUMAR

22 March 2013
Supreme Court
18 pages
RAKESH Vs STATE OF HARYANA

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001779-001779 / 2009
Diary number: 14481 / 2007
Advocates: Vs KAMAL MOHAN GUPTA

22 March 2013
Supreme Court
22 pages
M/S GHCL EMPLOYEES STOCK OPTION TRUST Vs M/S INDIA INFOLINE LIMITED

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000488-000488 / 2013
Diary number: 8763 / 2010
Advocates: Vs KHAITAN & CO.

22 March 2013
Supreme Court
33 pages
DAYANAND ANGLO VEDIC(DAV)COL.TRUS.MGT.ST Vs STATE OF MAHARASHTRA

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002678-002678 / 2013
Diary number: 22012 / 2010
Advocates: PRAMOD DAYAL Vs ASHA GOPALAN NAIR